← All Benches
ITAT Rajkot Bench
3,677 judgments
MORBI VIBHAG SEVA SAHAKARI MANDLI LTD.,MORBI vs INCOME TAX OFFICER, WARD-3(1)(2), RAJKOT
ITA 181/RJT/2018[2012-13]Status: Disposed17/11/2021AY 2012-13
DAMYANTIBEN PRAVINCHANDRA MANSETA,AMRELI vs INCOME TAX OFFICER, WARD-2(4), AMRELI
ITA 435/RJT/2017[2011-12]Status: Disposed17/11/2021AY 2011-12
M/S NISURG TRADING CO.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), VERAVAL
ITA 145/RJT/2017[2011-12]Status: Disposed11/11/2021AY 2011-12
SHRI JAWAHAR RAMJIBHAI MORI,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT
ITA 23/RJT/2019[2013-14]Status: Disposed25/10/2021AY 2013-14
SHRI RUSHIL KISHORBHAI PAREKH,MORBI vs THE ITO, WARD-4, MORBI
ITA 114/RJT/2019[2008-09]Status: Disposed25/10/2021AY 2008-09
THE DY. COMMR. OF INCOME TAX, CIRCLE-3(1), RAJKOT-GUJARAT vs M/S SAURASHTRA GRAMIN BANK, RAJKOT-GUJARAT
ITA 376/RJT/2016[2012-13]Status: Disposed25/10/2021AY 2012-13
SHRI CHETAN NATHALAL KOTAK,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJKOT
ITA 392/RJT/2018[2010-11]Status: Disposed6/10/2021AY 2010-11
SIDDHI VINAYAK EDUCATION TRUST,JAMNAGAR vs INCOME TAX OFFICER(EXEMPTION), WARD-2, RAJKOT
ITA 97/RJT/2020[2012-13]Status: Disposed30/9/2021AY 2012-13
M/S. SIDDHI VINAYAK EDUCATION TRUST,JAMNAGAR vs THE ITO, EXEMPTION WARD-2, RAJKOT
ITA 136/RJT/2020[2012-13]Status: Disposed30/9/2021AY 2012-13
SMT. ASHABA RAJENDRASINH ZALA,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX (APPEALS), JAMNAGAR
ITA 409/RJT/2018[2008-09]Status: Disposed30/9/2021AY 2008-09
SWAMINARAYAN SEVA NIKETAN,JUNAGADH vs INCOME TAX OFFICER (EXEMPTION), WARD-2, RAJKOT
ITA 399/RJT/2017[2014-15]Status: Disposed27/9/2021AY 2014-15
AJAY SHANTILAL MAKIM,JAMNAGAR vs THE PRE. CIT, JAMNAGAR
ITA 83/RJT/2019[2015-16]Status: Disposed7/9/2021AY 2015-16
SHRI TEJAS GULABCHAND MARU (HUF),JAMNAGAR vs THE ITO, WARD-3 (1), JAMNAGAR
ITA 237/RJT/2019[2015-16]Status: Disposed7/9/2021AY 2015-16
M/S MGM TRADELINK P. LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, GANDHIDHAM
ITA 348/RJT/2014[2004-05]Status: Disposed7/9/2021AY 2004-05
CREATIVE FORGE PVT. LTD.,VERAVAL(SHAPAR), RAJKOT vs THE D/ACIT, TDS-CPC, GHAZIABAD
ITA 332/RJT/2018[2017-18]Status: Disposed27/8/2021AY 2017-18
THE DY. COMMR. OF INCOME TAX, TDS CIRCLE, RAJKOT-GUJARAT vs M/S INDIAN OIL CORPORATION LTD., RAJKOT-GUJARAT
ITA 406/RJT/2015[2013-14]Status: Disposed27/8/2021AY 2013-14
M/S AMAR TRACTORS,AMRELI vs INCOME TAX OFFICER, WARD-2(3), AMRELI
ITA 250/RJT/2017[2011-12]Status: Disposed25/8/2021AY 2011-12
M/S. HINDUSTAN MINMENT INC.,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(2), JAMNAGAR
ITA 277/RJT/2018[2012-13]Status: Disposed24/8/2021AY 2012-13
THE DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR vs M/S. SEABIRD MARINE SERVICE PVT. LTD., JAMNAGAR
ITA 388/RJT/2015[2012-13]Status: Disposed24/8/2021AY 2012-13
THE ASSTT. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S AJANTA MFG. LTD., MORBI
ITA 33/RJT/2017[2011-12]Status: Disposed18/8/2021AY 2011-12
