← All Benches
ITAT Rajkot Bench
3,677 judgments
THE DCIT, CIRCLE-1(2), RAJKOT vs M/S. DRB COMMODITIES PVT. LTD., RAJKOT
ITA 231/RJT/2017[2011-12]Status: Heard24/2/2022AY 2011-12
THE DCIT, CIRCLE-1 (2), RAJKOT vs SHRI NARENDRA NANJIBHAI DAVDA, RAJKOT
ITA 230/RJT/2017[2014-15]Status: Heard24/2/2022AY 2014-15
THE DCIT, CIRCLE 2(1), RAJKOT-GUJARAT vs SMT MEENABEN H LAKHANI, RAJKOT-GUJARAT
ITA 229/RJT/2017[2014-15]Status: Heard24/2/2022AY 2014-15
MD, RAJKOT DISTT. CO. OP. MILK PRODUC. UNION LTD.,RAJKOT-GUJARAT vs THE CIT(A)-2, RAJKOT-GUJARAT
ITA 35/RJT/2017[2012-13]Status: Heard21/2/2022AY 2012-13
SWAMINARAYAN SEVA NIKETAN,JUNAGADH vs INCOME TAX OFFICER (EXEMPTION), WARD-2, RAJKOT
ITA 432/RJT/2017[2014-15]Status: Disposed17/2/2022AY 2014-15
SHRI MUKESH M. SHETH,RAJKOT. vs THE PR. CIT, CENTRAL CIRCLE, AHEMEDABAD, AHEMEDABAD
ITA 144/RJT/2021[2018-19]Status: Disposed4/2/2022AY 2018-19
M/S. RELIANCE EMINENT TRADING & COMMERCIAL PVT. LTD.,JAMNAGAR vs THE PR. COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 386/RJT/2018[2009-10]Status: Heard4/2/2022AY 2009-10
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT vs SHRI ANIRUDDHSINH J. SOLANKI, RAJKOT-GUJARAT
ITA 193/RJT/2016[2006-07]Status: Heard4/2/2022AY 2006-07
THE ITO, WARD-2, GANDHIDHAM vs M/S TERAPANTH FOODS LTD., GANDHIDHAM
ITA 330/RJT/2008[2005-06]Status: Disposed4/2/2022AY 2005-06
INAYATALIKHAN A. PATHAN,VERAVAL vs ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-2, RAJKOT
ITA 68/RJT/2018[2015-16]Status: Disposed1/2/2022AY 2015-16
SHRI KISHORBHAI P. THUMMAR,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), RAJKOT-GUJARAT
ITA 413/RJT/2015[2007-08]Status: Disposed1/2/2022AY 2007-08
THE ACIT, CIRCLE-1, JAMNAGAR vs M/S. SENOR METALS PVT. LTD., JAMNAGAR
ITA 260/RJT/2015[2011-12]Status: Disposed1/2/2022AY 2011-12
SHRI KAMLESH JYOTINDRABHAI BAPODRA,PORBANDAR vs THE ITO, WARD - 2(3), PORBANDAR
ITA 9/RJT/2020[2010-11]Status: Disposed27/1/2022AY 2010-11
THE ITO, WARD-2, GANDHIDHAM vs SHRI KULDEEP B. SAKLECHA, GANDHIDHAM
ITA 393/RJT/2016[2011-12]Status: Disposed27/1/2022AY 2011-12
SHRI JAWAHIR RAVICHANDRA MEHTA,DUBAI(UAE) vs THE DCIT, CIRCLE-2, RAJKOT, RAJKOT
ITA 81/RJT/2020[2005-06]Status: Disposed27/12/2021AY 2005-06
M/S. SAVALIA COTTON GINNING & PROCESSING PVT. LTD.,RAJKOT-GUJARAT vs THE COMMISSIONER OF INCOME TAX-1, RAJKOT-GUJARAT
ITA 12/RJT/2021[2016-17]Status: Disposed14/12/2021AY 2016-17
NOORMAMAD HASAN KHAFI,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(2), JAMNAGAR
ITA 290/RJT/2018[2009-10]Status: Disposed8/12/2021AY 2009-10
UDAYBHAI REVASHANKER JOSHI,MAHUVA vs INCOME TAX OFFICER, WARD-2(1)(5), RAJKOT
ITA 257/RJT/2018[2008-09]Status: Disposed24/11/2021AY 2008-09
SUMIT DINESHBHAI SABHAYA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 251/RJT/2018[2009-10]Status: Disposed24/11/2021AY 2009-10
M/S TUSHAR JEMS,AMRELI vs INCOME TAX OFFICER, WARD-3(1) (5), AMRELI
ITA 184/RJT/2018[2008-09]Status: Disposed17/11/2021AY 2008-09
