← All Benches
ITAT Rajkot Bench
3,677 judgments
SHRI BAJARIYA & CO.,JAM-KHAMBHALIA vs INCOME TAX OFFICER, WARD-1(4), DWARKA
ITA 271/RJT/2018[2015-16]Status: Disposed6/4/2022AY 2015-16
THE ITO, WARD-1, GANDHIDHAM vs M/S KANDLA STEEL PVT. LTD., GANDHIDHAM
ITA 240/RJT/2016[2010-11]Status: Disposed6/4/2022AY 2010-11
SHRI OM PRAKASH MAHESHWARI,JAMNAGAR vs THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT
ITA 390/RJT/2017[2007-08]Status: Disposed31/3/2022AY 2007-08
M/S BOX BOARD CONTAINERS,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD 1, GANDHIDHAM
ITA 65/RJT/2020[2004-05]Status: Disposed29/3/2022AY 2004-05
M/S BOX BOARD CONTAINERS,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD 1, GANDHIDHAM
ITA 64/RJT/2020[2003-04]Status: Disposed29/3/2022AY 2003-04
RAMKRUPA COT-GIN CORPORATION,AT. CHHAPRA, TAL.LODHIKA, DIST.RAJKOT vs THE INCOME TAX OFFICER-WARD-1 (2) (2), RAJKOT
ITA 54/RJT/2019[2013-14]Status: Disposed29/3/2022AY 2013-14
THE DY. COMMR. OF INCOME TAX, CIR.-2, JAMNAGAR vs SHRI SWAMINARAYAN INFRASTRUCTURE PVT. LTD., JAMNAGAR
ITA 171/RJT/2016[2012-13]Status: Disposed25/3/2022AY 2012-13
FRIENDS BULK HANDLERS LTD.,GANDHIDHAM vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2(3), AHMEDABAD
ITA 154/RJT/2016[2008-09]Status: Disposed25/3/2022AY 2008-09
FRIENDS BULK HANDLERS LTD.,GANDHIDHAM vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2(3), AHMEDABAD
ITA 153/RJT/2016[2007-08]Status: Disposed25/3/2022AY 2007-08
SHRI SAILESH JASUBHAI BARAD, L/R OF LATE SHRI JASHUBHAI DHANABHAI BARAD,AT. VILLAGE BADALPARA, TAL. VERAVAL, DIST. GIR SOMNATH vs THE ITO, WARD-4, VERAVAL
ITA 163/RJT/2019[2010-11]Status: Disposed22/3/2022AY 2010-11
SHRI DARSHANBHAI HASMUKHLAL SHAH,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT-GUJARAT
ITA 415/RJT/2018[2001-02]Status: Disposed22/3/2022AY 2001-02
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S KESHODWALA FOODS, VERAVAL
ITA 152/RJT/2016[2011-12]Status: Disposed22/3/2022AY 2011-12
M/S. CREANZA CERAMIC P. LTD.,MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 88/RJT/2021[2016-17]Status: Disposed11/3/2022AY 2016-17
THE ITO, WARD-1 (1) (1), RAJKOT-GUJARAT vs AMIT COTTON INDUSTRIES, RAJKOT-GUJARAT
ITA 431/RJT/2015[2012-13]Status: Heard1/3/2022AY 2012-13
THE ITO, WARD-3(2), JAMNAGAR vs SHRI RAJESH GULABRAI SHAYANI, JAM-KHAMBHALIA
ITA 351/RJT/2014[2008-09]Status: Disposed28/2/2022AY 2008-09
KODINAR TALUKA ROO VECHAN MANDALI LTD.,RAJKOT-GUJARAT vs THE JOIONT COMMISSIONER OF INCOME TAX, RANGE-1, JUNAGADH
ITA 180/RJT/2014[2009-10]Status: Heard28/2/2022AY 2009-10
THE ITO, WARD-1, GANDHIDHAM vs LATE SHRI HIRJI GOVIND HADIA, L/H SHRI PRAKASH HIRJI HADIA, ADIPUR-KUTCH
ITA 564/RJT/2015[1995-96]Status: Disposed25/2/2022AY 1995-96
THE DCIT, CIRCLE-1(2), RAJKOT vs M/S. DRB COMMODITIES PVT. LTD., RAJKOT
ITA 234/RJT/2017[2014-15]Status: Heard24/2/2022AY 2014-15
THE DCIT, CIRCLE-1(2), RAJKOT vs M/S. D.M.L. WORLD TRADE PVT. LTD., RAJKOT
ITA 233/RJT/2017[2014-15]Status: Heard24/2/2022AY 2014-15
THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S DML EXIM PVT. LTD., RAJKOT-GUJARAT
ITA 232/RJT/2017[2014-15]Status: Heard24/2/2022AY 2014-15
