← All Benches

ITAT Rajkot Bench

3,677 judgments

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S S. KUMAR, RAJKOT-GUJARAT

ITA 362/RJT/2015[2010-11]Status: Disposed31/5/2022AY 2010-11

THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs M/S AKSHAR METALS, JAMNAGAR

ITA 246/RJT/2015[2011-12]Status: Disposed31/5/2022AY 2011-12

THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S ATUL AUTO LIMITED, SHAPAR.VERAVAL

ITA 251/RJT/2016[2012-13]Status: Disposed23/5/2022AY 2012-13

ATUL AUTO LIMITED,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT

ITA 214/RJT/2016[2012-13]Status: Disposed23/5/2022AY 2012-13

SHRI DHILAN BHUPATRAI BHATHA,RAJKOT vs THE ITO-WARD-1 (1), JAMNAGAR, JAMNAGAR

ITA 152/RJT/2022[2012-13]Status: Disposed20/5/2022AY 2012-13

SHRI DHILAN BHUPATRAI BHATHA,RAJKOT vs THE ITO-WARD-1 (1), JAMNAGAR, JAMNAGAR

ITA 151/RJT/2022[2011-12]Status: Disposed20/5/2022AY 2011-12

SHRI DHILAN BHUPATRAI BHATHA,RAJKOT vs THE ITO-WARD-1 (1), JAMNAGAR, JAMNAGAR

ITA 150/RJT/2022[2010-11]Status: Disposed20/5/2022AY 2010-11

SHREE SANSKAR TIRTH EDUCATIONAL AND CHARITABLE TRUST,JAMNAGAR vs THE CIT(EXEMPTIONS), AHMEDABAD

ITA 110/RJT/2018[2017-18]Status: Disposed11/5/2022AY 2017-18

THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs SHRI MILANKUMAR M. POBARU, JAMNAGAR

ITA 290/RJT/2016[2013-14]Status: Disposed6/5/2022AY 2013-14

THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs M/S. MICRO FORGE (INDIA) LTD., RAJKOT-GUJARAT

ITA 511/RJT/2014[2008-09]Status: Disposed6/5/2022AY 2008-09

ADITYA GOPAL EXPORT PRIVATE LIMITED,CHENNAI vs PR. COMMR. INCOME TAX, JAMNAGAR

ITA 132/RJT/2018[2014-15]Status: Disposed29/4/2022AY 2014-15

SHRI JAMNAGAR VISHA SHRIMALI TAPGACHA SWAMI VATSALYA AYMBIL & DHARMIK FUND KHATU,JAMNAGAR vs THE CIT-(EXEMPTION), AHMEDABAD

ITA 297/RJT/2016[-]Status: Disposed29/4/2022

SHRI KISHOR BABUBHAI SAKHIYA,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1, RAJKOT-GUJARAT

ITA 145/RJT/2016[2011-12]Status: Disposed29/4/2022AY 2011-12

THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S REAL PROCON PVT. LTD., RAJKOT-GUJARAT

ITA 498/RJT/2015[2012-13]Status: Disposed29/4/2022AY 2012-13

M/S. NEWAGE INDUSTRIES,WADHWAN CITY, DIST. : SURENDRANAGAR vs THE PR. CIT-3, AHMEDABAD, AHMEDABAD

ITA 86/RJT/2021[2015-16]Status: Disposed28/4/2022AY 2015-16

M/S. GAJ ALLOYS PVT. LTD.,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 90/RJT/2021[2015-16]Status: Disposed22/4/2022AY 2015-16

SHRI AJAYBHAI ISHWARLAL GOGIA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1 (2) (5), RAJKOT

ITA 176/RJT/2018[2011-12]Status: Disposed18/4/2022AY 2011-12

SHRI MUNAF AMBALIA,JAMNAGAR vs THE ITO, WARD-2 (2), JAMNAGAR, JAMNAGAR

ITA 36/RJT/2022[2012-13]Status: Disposed8/4/2022AY 2012-13

ZARNABEN VIBHASHBHAI SHETH,RAJKOT-GUJARAT vs THE CIT(A)-3, RAJKOT-GUJARAT

ITA 172/RJT/2018[2004-05]Status: Disposed8/4/2022AY 2004-05

SHREE BOTAD JILLA SAHKARI DUDH UTPADAK SANGH LTD.,BOTAD. vs DY. COMMR. OF INCOME TAX-CPC, BANGALORE

ITA 447/RJT/2017[2016-17]Status: Disposed8/4/2022AY 2016-17