← All Benches
ITAT Rajkot Bench
3,677 judgments
AMITSINH NANABHA RANA,WANKANER vs INCOME TAX OFFICER, WARD-1, MORBI
ITA 107/RJT/2018[2012-13]Status: Disposed8/6/2022AY 2012-13
RANJIT D. RATHOD,DELWADA vs INCOME TAX OFFICER, WARD-1(3), RAJKOT
ITA 103/RJT/2018[2011-12]Status: Disposed8/6/2022AY 2011-12
ASSTT. COMMR. OF INCOME TAX, GANDHIDAM CIRCLE, GANDHIDHAM vs M/S SONI PRABHUDAS KHETSHI, BHUJ
ITA 188/RJT/2017[2012-13]Status: Heard6/6/2022AY 2012-13
SHRI JAYANTILAL RUDABHAI BHALANI,JAMNAGAR vs THE ITO, WARD-1(3), JAMNAGAR
ITA 151/RJT/2018[2009-10]Status: Disposed3/6/2022AY 2009-10
SAGAR NAVINCHANDRA CHANDE,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(5), RAJKOT
ITA 272/RJT/2018[2008-09]Status: Disposed1/6/2022AY 2008-09
DR. SUBHASH PETHALJI CHAVDA AHIR KELVANI MANDAL,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER(EXEMPTION), WARD-2, RAJKOT
ITA 425/RJT/2017[2014-15]Status: Disposed1/6/2022AY 2014-15
INTEROCEAN SHIPPING (INDIA) PVT. LTD.,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), GANDHIDHAM
ITA 3512/AHD/2016[2015-16]Status: Disposed1/6/2022AY 2015-16
RAMNIKLAL GORDHANDAS KOTECHA,RAJKOT-GUJARAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, RAJKOT-GUJARAT
ITA 49/RJT/2014[2010-11]Status: Disposed1/6/2022AY 2010-11
SHIVRAGADH DOODH UTPADAK SAHKARI MANDALI LIMITED,GONDAL, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 57/RJT/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
SHREE UMIYA CREDIT CO-OP. SOCIETY LTD.,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 131/RJT/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
SHREE KESHAV CO-OPERATIVE CREDIT SOCIETY LTD.,JUNAGADH vs THE PR. COMMR. INCOME TAX-1, RAJKOT
ITA 126/RJT/2022[2012-13]Status: Disposed31/5/2022AY 2012-13
M/S. ALINTA GRANITO PVT. LTD.,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 97/RJT/2021[2016-17]Status: Disposed31/5/2022AY 2016-17
NIRAJ TRANSPOZAL,JAMNAGAR vs THE CIT(APPEALS), JAMNAGAR
ITA 144/RJT/2020[2016-17 (Quarter-4)]Status: Disposed31/5/2022
NIRAJ TRANSPOZAL,JAMNAGAR vs THE CIT(APPEALS), JAMNAGAR
ITA 143/RJT/2020[2016-17 (Quarter-3)]Status: Disposed31/5/2022
NIRAJ TRANSPOZAL,JAMNAGAR vs THE CIT (APPEALS), JAMNAGAR
ITA 142/RJT/2020[2016-17]Status: Disposed31/5/2022AY 2016-17
JAYESH MOHANBHAI THESIYA,DHORAJI vs INCOME TAX OFFICER, WARD-1(2)(3), RAJKOT
ITA 64/RJT/2018[2010-11]Status: Disposed31/5/2022AY 2010-11
VIPULKUMAR VINODRAI DHAKAN,AMRELI vs INCOME TAX OFFICER, WARD-3(1)(5), AMRELI
ITA 180/RJT/2018[2007-08]Status: Disposed31/5/2022AY 2007-08
SHRI RAMESHBHAI B. RANGANI,RAJKOT-GUJARAT vs THE CIT (A)-3, RAJKOT, RAJKOT-GUJARAT
ITA 173/RJT/2018[2007-08]Status: Disposed31/5/2022AY 2007-08
RAJKOT DISTRICT CO-OPERATIVE BANK LIMITED,RAJKOT vs DY. COMMR. OF INCOME TAX, CIRCLE-1(2), RAJKOT
ITA 310/RJT/2017[2011-12]Status: Disposed31/5/2022AY 2011-12
THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs AKSHAR METALS, JAMNAGAR
ITA 161/RJT/2016[2012-13]Status: Disposed31/5/2022AY 2012-13
