← All Benches

ITAT Rajkot Bench

3,677 judgments

DENA GUJARAT GRAMIN BANK (BHUJ BRANCH),BHUJ vs THE INCOME TAX OFFICER, TDS-4, GANDHIDHAM-KUTCH

ITA 266/RJT/2018[2008-09]Status: Disposed29/6/2022AY 2008-09

M/S J.K. TRANSPORT & CONSTR. CO.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT

ITA 168/RJT/2018[2004-05]Status: Disposed29/6/2022AY 2004-05

KISHORKUMAR JAMNADAS SODHA,RAJKOT vs ASSTT. COMMR. OF INCOME TAX, CIRCLE-1, RAJKOT

ITA 101/RJT/2018[2014-15]Status: Disposed29/6/2022AY 2014-15

ROHITBHAI BHIKHABHAI KIYADA,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(5), RAJKOT

ITA 396/RJT/2017[2014-15]Status: Heard29/6/2022AY 2014-15

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT vs M/S. SHREE SIDHNATH ENTERPRISE, RAJKOT

ITA 374/RJT/2017[2012-13]Status: Disposed29/6/2022AY 2012-13

THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-1(2), RAJKOT-GUJARAT vs SHRI RAJKOT DISTT. CO. OP. BANK LTD., RAJKOT-GUJARAT

ITA 385/RJT/2016[2010-11]Status: Disposed29/6/2022AY 2010-11

SHREE MALIYA KADVA PATEL SEVA SAMAJ,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1(3), VERAVAL

ITA 187/RJT/2016[2011-12]Status: Disposed29/6/2022AY 2011-12

THE DCIT, (EXEMPTION) CIRCLE-2, AHMEDABAD vs GYANGANGA EDUCATION SOCIETY, RAJKOT-GUJARAT

ITA 16/RJT/2015[2011-12]Status: Disposed29/6/2022AY 2011-12

THE DCIT, (EXEMPTION) CIRCLE-2, AHMEDABAD vs GYANGANGA EDUCATION SOCIETY, RAJKOT-GUJARAT

ITA 15/RJT/2015[2010-11]Status: Disposed29/6/2022AY 2010-11

THE ITO, WARD-2, JUNAGADH vs M/S D. JEWEL, JUNAGADH

ITA 15/RJT/2017[2013-14]Status: Disposed24/6/2022AY 2013-14

THE ITO, WARD-2, JUNAGADH vs M/S D. JEWEL, JUNAGADH

ITA 350/RJT/2017[2013-14]Status: Heard24/6/2022AY 2013-14

M/S J.M. BAXI & CO.,GANDHIDHAM vs THE INCOME TAX OFFICER, (INTER. TAXA.), GANDHIDHAM

ITA 64/RJT/2016[2014-15]Status: Disposed22/6/2022AY 2014-15

M/S CASTECH FOUNDRIES PRIVATE LIMITED.,AHMEDABAD vs THE JT. COMMR. OF INCOME TAX, RANGE-1, JUNAGADH, JUNAGADH

ITA 130/RJT/2015[2010-11]Status: Disposed22/6/2022AY 2010-11

M/S. CASTECH FOUNDRIES PVT. LTD.,JUNAGADH vs THE JOINT COMMISSIONER OF INCOME TAX, JUNAGADH RANGE-1, JUNAGADH

ITA 26/RJT/2013[2009-10]Status: Disposed22/6/2022AY 2009-10

SHRI JAYESH JAYANTILAL SHAH,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3), RAJKOT

ITA 347/RJT/2017[2013-14]Status: Heard20/6/2022AY 2013-14

PANKAJ PRAGJIBHAI NATHWANI,MANGROL, JUNAGADH vs PR. COMMR. OF INCOME TAX-3, RAJKOT

ITA 221/RJT/2017[2014-15]Status: Heard10/6/2022AY 2014-15

PUNABHAI G. PARDAVA,DHARI vs INCOME TAX OFFICER, WARD-3(1)(4), AMRELI

ITA 219/RJT/2018[2012-13]Status: Disposed8/6/2022AY 2012-13

M/S. AGNI MOTORS,GANDHIDHAM vs THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM

ITA 187/RJT/2018[2011-12]Status: Disposed8/6/2022AY 2011-12

SHRI HASMUKHRAI AMRUTLAL JOBANPUTRA,MORBI vs THE ITO, WARD-5 (3), MORBI

ITA 166/RJT/2018[2011-12]Status: Disposed8/6/2022AY 2011-12

SHRI HASMUKHRAI AMRUTLAL JOBANPUTRA,MORBI vs THE ITO, WARD-5 (3), MORBI

ITA 165/RJT/2018[2011-12]Status: Disposed8/6/2022AY 2011-12