← All Benches
ITAT Rajkot Bench
3,677 judgments
M/S. ORBIT CERATILES P. LTD., MORBI,MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 103/RJT/2022[2017-18]Status: Heard1/7/2022AY 2017-18
SHRI MANSHUKHLAL MAGANLAL PATEL(HUF),RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJKOT
ITA 384/RJT/2018[2011-12]Status: Heard1/7/2022AY 2011-12
NIKITABEN ASHOKBHAI PATEL (BHALODIYA),RAJKOT vs THE ACIT, CIRCLE-2(1), RAJKOT
ITA 383/RJT/2018[2011-12]Status: Heard1/7/2022AY 2011-12
M/S. VASUDEV MINERALS,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJKOT
ITA 378/RJT/2018[2014-15]Status: Heard1/7/2022AY 2014-15
SEASONS SQUARE CHARITABLE TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 35/RJT/2018[2016-17]Status: Heard1/7/2022AY 2016-17
SHRI DARSHIT BAKULBHAI KOTHARI,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT
ITA 300/RJT/2018[2013-14]Status: Heard1/7/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAJKOT-GUJARAT vs M/S. KANERIYA OIL INDUSTRIES, RAJKOT-GUJARAT
ITA 126/RJT/2018[2013-14]Status: Heard1/7/2022AY 2013-14
SEASONS SQUARE CHARITABLE TRUST,RAJKOT vs THE PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 402/RJT/2017[2016-17]Status: Heard1/7/2022AY 2016-17
M/S SHREEJI CONSTRUCTION CO.,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1) (1), RAJKOT
ITA 378/RJT/2017[2010-11]Status: Heard1/7/2022AY 2010-11
KANDLA STEEL PRIVATE LTD.,GANDHIDHAM-KUTCH vs DY. COMMR. OF INCOME TAX, CIRCLE, GANDHIDHAM
ITA 222/RJT/2017[2012-13]Status: Heard1/7/2022AY 2012-13
SOPAN DEVELOPERS,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 96/RJT/2022[2017-18]Status: Heard30/6/2022AY 2017-18
PRAMUKH REALTY,JUNAGADH vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 93/RJT/2022[2017-18]Status: Heard30/6/2022AY 2017-18
JASDAN TALUKA SAHKARI KHARID VECHAN SANGH LIMITED,JASDAN, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 34/RJT/2022[2017-18]Status: Heard30/6/2022AY 2017-18
SHRI MAHESH K. BHUTIYA,PORBANDAR vs THE INCOME TAX OFFICER, WARD-2(3), PORBANDAR
ITA 289/RJT/2019[2010-11]Status: Disposed30/6/2022AY 2010-11
AADARSH DEVELOPERS,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 63/RJT/2017[2013-14]Status: Disposed30/6/2022AY 2013-14
THE INCOME TAX OFFICER, WARD-1(2) (5), RAJKOT vs SHRI DHIRAJLAL BHANJIBHAI VADALIA, RAJKOT
ITA 228/RJT/2017[2009-10]Status: Disposed30/6/2022AY 2009-10
SHRI DHIRAJLAL BHANJIBHAI VADALIA,RAJKOT-GUJARAT vs THE COMMISSIONER OF INCOME TAX-I, RAJKOT-GUJARAT
ITA 135/RJT/2014[2009-10]Status: Disposed30/6/2022AY 2009-10
VANRAJ PROTEIN INDUSTRIES,JUNAGADH vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 104/RJT/2022[2017-18]Status: Heard29/6/2022AY 2017-18
SHRI KALPESH MAHIDAS MARADIA,RAJKOT vs ADDL. C.I.T., RANGE-1(1) & 1(2), RAJKOT
ITA 245/RJT/2019[2008-09]Status: Heard29/6/2022AY 2008-09
UNIQUE INFRACON PVT. LTD.,GANDHIDHAM vs ADDL. CIT, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 8/RJT/2018[2014-15]Status: Heard29/6/2022AY 2014-15
