← All Benches
ITAT Rajkot Bench
3,677 judgments
ALIDAR SEVA SAHAKARI MANDLI LTD.,GIR SOMNATH vs INCOME TAX OFFICER, WARD-4, VERAVAL
ITA 473/RJT/2017[2013-14]Status: Disposed13/7/2022AY 2013-14
ALIADAR SEVA SAHAKARI MANDLI LTD.,GIR SOMNATH vs INCOME TAX OFFICER, WARD-4, VERAVAL
ITA 472/RJT/2017[2012-13]Status: Disposed13/7/2022AY 2012-13
GALAXY CREDIT CO-OPERATIVE SOCIETY LTD. WAKANER,WAKANER vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 116/RJT/2022[2017-18]Status: Disposed8/7/2022AY 2017-18
RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 110/RJT/2022[2017-18]Status: Heard8/7/2022AY 2017-18
SHRI JAYANTILAL NATHALAL FALIA,JAMNAGAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR
ITA 11/RJT/2021[2017-18]Status: Disposed8/7/2022AY 2017-18
SHRI MANISH GYANCHAND JAIN,GANDHIDHAM vs THEACIT, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 93/RJT/2020[2016-17]Status: Heard8/7/2022AY 2016-17
M/S. KALPATARU CREDIT CO-OPRATIVE SOCIETY,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1)(1), RAJKOT, RAJKOT
ITA 178/RJT/2019[2009-10]Status: Heard8/7/2022AY 2009-10
MANISH GYANCHAND JAIN,GANDHIDHAM vs ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 97/RJT/2018[2011-12]Status: Heard8/7/2022AY 2011-12
MANISH GYANCHAND JAIN,GANDHIDHAM vs ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 96/RJT/2018[2010-11]Status: Heard8/7/2022AY 2010-11
MANISH GYANCHAND JAIN,GANDHIDHAM vs ASSTT. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM
ITA 95/RJT/2018[2009-10]Status: Heard8/7/2022AY 2009-10
SHREE SAMAST VARIA PRAJAPATI GNATI,WAKANER, DIST. RAJKOT vs THE PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 403/RJT/2017[2015-16]Status: Heard8/7/2022AY 2015-16
THE DEPUTY COMMR. INCOME TAX, CIRCLE-1(2), RAJKOT vs M/S RADHE RENEWABLE ENERGY DEVELOPMENT PVT. LTD., RAJKOT
ITA 322/RJT/2017[2012-13]Status: Heard8/7/2022AY 2012-13
THE DY. COMMR. OF INCOME TAX, CIRCLE-1(1), RAJKOT-GUJARAT vs M/S. RADHE RENEWABLE ENERGY DEVELOPEMENT PVT. LTD., RAJKOT-GUJARAT
ITA 156/RJT/2015[2011-12]Status: Disposed8/7/2022AY 2011-12
M/S RADHE RENEWABLE ENERGY DEVELOPMENT PVT. LTD.,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-5, RAJKOT-GUJARAT
ITA 139/RJT/2015[2011-12]Status: Disposed8/7/2022AY 2011-12
SHRI JAYANTILAL P. SATIKUNVER,RAJKOT-GUJARAT vs THE COMMISSIONER OF INCOME TAX-III, RAJKOT-GUJARAT
ITA 469/RJT/2014[2010-11]Status: Disposed8/7/2022AY 2010-11
M/S. LEOPARD VITRIFIED PVT. LTD.,VILLAGE MATEL, DIST. MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 83/RJT/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
M/S. G. K. TRADRES,RAJKOT vs THE ITO, TDS-1, RAJKOT, RAJKOT
ITA 153/RJT/2021[2014-15]Status: Heard6/7/2022AY 2014-15
SHRI VIVEK PRAVINCHANDRA PALA,JAMNAGAR vs THE ITO, WARD-2 (2), JAMNAGAR
ITA 132/RJT/2020[2014-15]Status: Heard6/7/2022AY 2014-15
SHRI KIRIT JAYANTIBHAI KAPADIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(3), RAJKOT
ITA 376/RJT/2018[2011-12]Status: Heard6/7/2022AY 2011-12
RAJKOT NAGRIK SAHAKARI BANK LTD.,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIR.-2(1), RAJKOT-GUJARAT
ITA 121/RJT/2017[2009-10]Status: Heard6/7/2022AY 2009-10