← All Benches
ITAT Rajkot Bench
3,677 judgments
M/S. INFINITY TRANSPORT SOLUATION P. LTD. RAJKOT,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 137/RJT/2022[2017-18]Status: Disposed10/8/2022AY 2017-18
RISHI KIRAN LOGISTICS PRIVATE LIMITED,KACHCHH vs THE PCIT,RAJKOT-1,RAJKOT, RAJKOT
ITA 136/RJT/2022[2017-18]Status: Disposed10/8/2022AY 2017-18
M/S. PATEL BRASS WORKS PVT. LTD.,RAJKOT vs THE ACIT-CIRCLE-5, RAJKOT
ITA 60/RJT/2020[2011-12]Status: Heard10/8/2022AY 2011-12
CLASSIC NETWORKS PVT. LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 217/RJT/2015[2006-07]Status: Disposed10/8/2022AY 2006-07
CLASSIC NETWORKS PVT. LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 216/RJT/2015[2005-06]Status: Disposed10/8/2022AY 2005-06
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. CLASSIC NETWORK PVT. LTD., RAJKOT-GUJARAT
ITA 211/RJT/2015[2005-06]Status: Disposed10/8/2022AY 2005-06
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. CLASSIC NETWORK PVT. LTD., RAJKOT-GUJARAT
ITA 203/RJT/2015[2006-07]Status: Disposed10/8/2022AY 2006-07
THE ITO, INTERNATIONAL TAXATION, GANDHIDHAM vs M/S. ADITYA MARINE LTD., GANDHIDHAM-KUTCH
ITA 58/RJT/2019[2017-18]Status: Heard29/7/2022AY 2017-18
M/S. PERTH CERAMIC PVT. LTD.,MORBI vs THE PR. CIT-3, RAJKOT, RAJKOT
ITA 191/RJT/2019[2015-16]Status: Disposed29/7/2022AY 2015-16
SHRI ANILKUMAR AMARNATH AGARWAL,JAMNAGAR vs THE ITO, WARD-1, JAMNAGAR
ITA 73/RJT/2018[2013-14]Status: Disposed29/7/2022AY 2013-14
JAGJIT BUILDERS AND DEVELOPERS,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 75/RJT/2022[2017-18]Status: Heard26/7/2022AY 2017-18
M/S P.M. DIESELS PVT. LTD.,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-2(1), RAJKOT-GUJARAT
ITA 66/RJT/2020[2014-15]Status: Heard26/7/2022AY 2014-15
SHRI ANWARKHAN M. PATHAN,AHMEDABAD vs THE PR. CIT-1, RAJKOT
ITA 465/RJT/2017[2007-08]Status: Heard26/7/2022AY 2007-08
M/S. MOKSHSTAR INTERNATIONAL,GANDHIDHAM-KUTCH vs THE ADDITIONAL CIT, GANDHIDHAM-KUTCH
ITA 397/RJT/2017[2014-15]Status: Heard26/7/2022AY 2014-15
ELLORA TIMES P. LTD.,MORBI vs THE DCIT, CEN. CIR-1, RAJKOT
ITA 453/RJT/2004[98-99]Status: Disposed14/7/2022
M/S. DHARTI ESTATE,JUNAGADH vs THE PR.CIT-3, RAJKOT, RAJKOT
ITA 92/RJT/2020[2015-16]Status: Heard13/7/2022AY 2015-16
SHRI TUSHARBHAI MANSHUKHBHAI DESAI,RAJKOT vs THE ITO-WARD 1(1)(5), RAJKOT
ITA 391/RJT/2018[2010-11]Status: Heard13/7/2022AY 2010-11
JALIA SEVAK SAMAJ, AMRELI,AT: - POST SAMAJ, VIA BABAPUR JALIA, DIST. AMRELI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 24/RJT/2018[2014-15]Status: Heard13/7/2022AY 2014-15
SHRI DAS TALUKA VARDHMAN KELVANI MANDAL,AMRELI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 19/RJT/2018[2014-15]Status: Heard13/7/2022AY 2014-15
ALIDAR SEVA SAHAKARI MANDLI LTD.,GIR SOMNATH vs INCOME TAX OFFICER, WARD-4, VERAVAL
ITA 474/RJT/2017[2013-14]Status: Disposed13/7/2022AY 2013-14
