← All Benches
ITAT Rajkot Bench
3,677 judgments
THE ITO, (E)- WARD-1, RAJKOT-GUJARAT vs ASHOK GONDHIA MEMORIAL TRUST, RAJKOT-GUJARAT
ITA 385/RJT/2017[2010-11]Status: Disposed31/8/2022AY 2010-11
M/S. BACKBONE PROJECTS LTD.,RAJKOT-GUJARAT vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, RAJKOT-GUJARAT
ITA 142/RJT/2014[2007-08]Status: Disposed29/8/2022AY 2007-08
M/S. ARDEEC ENGINEERING SAU P. LTD.,WADHWAN, SURENDRANAGAR vs THE PR. CIT-3, AHMEADABAD, AHMEDABAD
ITA 108/RJT/2022[2017-18]Status: Disposed26/8/2022AY 2017-18
SMT. JYOTSNABEN N. SOLANKI,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 74/RJT/2019[2011-12]Status: Disposed26/8/2022AY 2011-12
SHRI BHAGAVANDAS LILARAM DHANDHA,JETPUR, DIST. RAJKOT vs THE ITO - WARD-1 (2) (3), RAJKOT
ITA 272/RJT/2019[2010-11]Status: Disposed26/8/2022AY 2010-11
SHRI KISHORCHAND LILARAM DHANDHA,JETPUR, DIST. RAJKOT vs THE ITO-WARD-1(4), RAJKOT
ITA 267/RJT/2019[2010-11]Status: Disposed26/8/2022AY 2010-11
SHRI RANJIT GOKULBHAI PARALIYA,LIMDI vs THE ITO, WARD-5, SURENDRANAGAR
ITA 258/RJT/2019[2013-14]Status: Disposed26/8/2022AY 2013-14
SHRI RUSHIKESH MUKUNDBHAI KALYANI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1) (5), RAJKOT
ITA 339/RJT/2018[2014-15]Status: Disposed26/8/2022AY 2014-15
ILABEN RANJITSINH JADEJA,JAMNAGAR. vs INCOME TAX OFFICER, WARD-1(5), JAMNAGAR.
ITA 449/RJT/2017[2009-10]Status: Disposed26/8/2022AY 2009-10
M/S DEVANG PETROLEUM,JAMNAGAR. vs INCOME TAX OFFICER, WARD-3(5), JAMNAGAR.
ITA 375/RJT/2017[2013-14]Status: Disposed26/8/2022AY 2013-14
SHRI NIKHIL HARKISHOR SANGHVI,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(4), RAJKOT
ITA 282/RJT/2017[2011-12]Status: Disposed26/8/2022AY 2011-12
RAMNIKLAL GORDHANDAS KOTECHA,RAJKOT vs ASSTT. COMMR. OF INCOME TAX, CIRCLE-2(1), RAJKOT
ITA 208/RJT/2017[2012-13]Status: Disposed26/8/2022AY 2012-13
RAMNIKLAL GORDHANDAS KOTECHA,RAJKOT vs ASSTT. COMMR. OF INCOME TAX, CIRCLE-2(1), RAJKOT
ITA 207/RJT/2017[2009-10]Status: Disposed26/8/2022AY 2009-10
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. BACKBONE PROJECTS LTD., AHMEDABAD
ITA 341/RJT/2015[2006-07]Status: Disposed26/8/2022AY 2006-07
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. BACKBONE PROJECTS LTD., AHMEDABAD
ITA 340/RJT/2015[2005-06]Status: Disposed26/8/2022AY 2005-06
M/S BACKBONE PROJECTS LIMITED.,AHMEDABAD vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2, RAJKOT-GUJARAT
ITA 288/RJT/2015[2006-07]Status: Disposed26/8/2022AY 2006-07
M/S BACKBONE PROJECTS LIMITED.,AHMEDABAD vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.-2, RAJKOT-GUJARAT
ITA 287/RJT/2015[2005-06]Status: Disposed26/8/2022AY 2005-06
MANSUKH GOVABHAI KHARA,JAMNAGAR. vs INCOME TAX OFFICER, WARD-1(1), JAMNAGAR.
ITA 58/RJT/2018[2009-10]Status: Disposed16/8/2022AY 2009-10
SHREE AMRELI GURJAR SAGAR GNATI TRUST.,AMRELI vs THE ACIT-CPC, BANGLORE
ITA 34/RJT/2019[2014-15]Status: Heard12/8/2022AY 2014-15
SHRI BALUBHA POPATBHA SOLANKI,PORBANDAR vs THE ITO, WARD-2 (3), PORBANDAR
ITA 280/RJT/2019[2010-11]Status: Heard12/8/2022AY 2010-11