← All Benches
ITAT Rajkot Bench
3,677 judgments
DINESH DHANJIBHAI POLARA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, RANGE-5, RAJKOT-GUJARAT
ITA 137/RJT/2017[2008-09]Status: Disposed14/9/2022AY 2008-09
M/S PREMJI VALJI & SONS,RAJKOT-GUJARAT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 125/RJT/2022[2017-18]Status: Disposed9/9/2022AY 2017-18
THE ASSTT. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S VIKAS SANITARYWARES, MORBI
ITA 396/RJT/2016[2013-14]Status: Disposed9/9/2022AY 2013-14
RAJSHANTI METALS PVT. LTD.,JAMNAGAR vs THE PR. COMMR. OF INCOME TAX, JAMNAGAR
ITA 176/RJT/2016[2011-12]Status: Disposed9/9/2022AY 2011-12
SHRI JASUBHAI MANILAL THAKKAR, RAJKOT,AHMEDABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, RAJKOT-GUJARAT
ITA 405/RJT/2014[2010-11]Status: Disposed9/9/2022AY 2010-11
SHIV SHAKTI GINNING AND PRESSING PVT. LTD,ADIPUR KUTCH vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 102/RJT/2022[2017-18]Status: Disposed7/9/2022AY 2017-18
VINAY INFRATECH PVT LTD,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 101/RJT/2022[2017-18]Status: Disposed7/9/2022AY 2017-18
SMT. NARMADABEN B. HIRPARA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(3), RAJKOT
ITA 311/RJT/2019[2016-17]Status: Disposed7/9/2022AY 2016-17
M/S. SEASTEM LTD.,RAJKOT vs THE DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR
ITA 301/RJT/2019[2010-11]Status: Disposed7/9/2022AY 2010-11
VRAJ AND VAJ CONSTRUCTION,JAMNAGAR vs THE ACIT, CIRCLE - 2, JAMNAGAR
ITA 179/RJT/2019[2012-13]Status: Disposed7/9/2022AY 2012-13
SHRI VIJAY J. FALDU,UPLETA vs THE ITO, WARD-1 (4), RAJKOT
ITA 110/RJT/2019[2011-12]Status: Disposed7/9/2022AY 2011-12
BHARTIBEN PINAKIN BAJAJ,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(4), RAJKOT
ITA 447/RJT/2018[2015-16]Status: Disposed7/9/2022AY 2015-16
BHARTIBEN PINAKIN BAJAJ,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(4), RAJKOT
ITA 446/RJT/2018[2010-11]Status: Disposed7/9/2022AY 2010-11
SHRI AKBAR UMARBHAI KHIRA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-3 (5), JAMNAGAR
ITA 439/RJT/2018[2014-15]Status: Disposed7/9/2022AY 2014-15
THE INCOME TAX OFFICER, WARD-1(2) (4), RAJKOT-GUJARAT vs SHRI MAHESHKUMAR A. GANGWANI, RAJKOT-GUJARAT
ITA 92/RJT/2017[2007-08]Status: Disposed7/9/2022AY 2007-08
SHRI HASMUKHBHAI VASHRAMBHAI DESAI,AMRELI vs THE PR. CIT-3, RAJKOT
ITA 80/RJT/2019[2014-15]Status: Disposed31/8/2022AY 2014-15
SHRI BHAGVANJIBHAI VALLABHBHAI DESAI,AMRELI vs THE PR. CIT-3, RAJKOT
ITA 76/RJT/2019[2014-15]Status: Disposed31/8/2022AY 2014-15
SHRI PARAS V. SHAH,JAMNAGAR vs THE INCOME TAX, WARD.-3(2), JAMNAGAR
ITA 271/RJT/2019[2015-16]Status: Disposed31/8/2022AY 2015-16
THE ITO, (E)- WARD-1, RAJKOT-GUJARAT vs ASHOK GONDHIA MEMORIAL TRUST, RAJKOT-GUJARAT
ITA 18/RJT/2018[2014-15]Status: Disposed31/8/2022AY 2014-15
THE ITO, (E)- WARD-1, RAJKOT-GUJARAT vs ASHOK GONDHIA MEMORIAL TRUST, RAJKOT-GUJARAT
ITA 393/RJT/2017[2013-14]Status: Disposed31/8/2022AY 2013-14
