← All Benches
ITAT Rajkot Bench
3,677 judgments
AARYALAND ENTERPRISE,RAJKOT vs THE DY. CIT- CIRCLE-1 (2), RAJKOT
ITA 224/RJT/2019[2012-13]Status: Disposed14/9/2022AY 2012-13
MOHMAD SALIM ABDUL KARIM MAYA,JAMNAGAR vs THE ITO, WARD-3(5), JAMNAGAR
ITA 186/RJT/2019[2010-11]Status: Disposed14/9/2022AY 2010-11
MOHMAD SALIM ABDUL KARIM MAYA,JAMNAGAR vs THE ITO, WARD-3(5), JAMNAGAR
ITA 185/RJT/2019[2010-11]Status: Disposed14/9/2022AY 2010-11
SHRI AJAYBHAI MUGATRLAL PANDYA,RAJKOT vs THE ITO, WARD-1(1), RAJKOT
ITA 167/RJT/2019[2006-07]Status: Disposed14/9/2022AY 2006-07
M/S. EAGLE CORPORATION PVT. LTD.,RAJKOT vs THE DCIT, CIRCLE-1 (2), RAJKOT
ITA 165/RJT/2019[2012-13]Status: Disposed14/9/2022AY 2012-13
M/S. FAVOURITE EXPORTS,VERAVAL vs THE ITO, WARD-4, VERAVAL
ITA 162/RJT/2019[2015-16]Status: Disposed14/9/2022AY 2015-16
SHREE MOTABHELA SEVA SAHAKARI MANDALI LTD.,AT, MOTABHELA, TAL. MALIYA MIYANA, DIST. MORBI vs THE INCOME TAX OFFICER, WARD-4, MORBI
ITA 12/RJT/2019[2014-15]Status: Disposed14/9/2022AY 2014-15
THE ITO(TDS)-3, JAMNAGAR vs SHRI NIRMAL RAJENDRA JAGETIYA, JAMNAGAR
ITA 109/RJT/2019[2014-15]Status: Disposed14/9/2022AY 2014-15
SHRI RAMJIBHAI ARJANBHAI PANSARA,JAMNAGAR vs THEINCOME TAX OFFICER, WARD-3(5), JAMNAGAR
ITA 436/RJT/2018[2014-15]Status: Disposed14/9/2022AY 2014-15
SHRI KRISHANMOHAN RAMWADH SHINGH,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(2), JAMNAGAR
ITA 379/RJT/2018[2012-13]Status: Disposed14/9/2022AY 2012-13
SHRI PRAGAJIBHAI GHUSABHAI SHELADIA,RAJKOT vs THE ITO- WARD -1 (2) (4), RAJKOT
ITA 349/RJT/2018[2009-10]Status: Disposed14/9/2022AY 2009-10
M/S. SHREENIDHI CREDIT CO.-OP. SOCIETY LTD.,RAJKOT vs THE INCOME TAX OFFICER, WARD-3 (1) (1), RAJKOT
ITA 289/RJT/2018[2014-15]Status: Disposed14/9/2022AY 2014-15
AMRUTLAL CHHAGANLAL TANNA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-2(2), JAMNAGAR
ITA 253/RJT/2018[2009-10]Status: Disposed14/9/2022AY 2009-10
M/S. EPP COMPOSITES PVT. LTD.,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
ITA 154/RJT/2018[2013-14]Status: Disposed14/9/2022AY 2013-14
SHRI SAMIR KAMRUDDIN MAKHANI,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 86/RJT/2017[2006-07]Status: Disposed14/9/2022AY 2006-07
NARANBHAI RAMBHAI ZALA,RAJKOT vs INCOME TAX OFFICER, WARD-1(2), JUNAGADH
ITA 477/RJT/2017[2011-12]Status: Disposed14/9/2022AY 2011-12
KISHORBHAI VAGHJIBHAI PATEL,RAJKOT vs INCOME TAX OFFICER, WARD-5(2), RAJKOT
ITA 476/RJT/2017[2006-07]Status: Disposed14/9/2022AY 2006-07
DY. COMMR. INCOME TAX, JUNAGADH CIRCLE, JUNAGADH vs M/S KESHODWALA FOODS, VERAVAL
ITA 469/RJT/2017[2012-13]Status: Disposed14/9/2022AY 2012-13
THE ITO, WARD-1, GANDHIDHAM vs M/S KANDLA STEEL PVT. LTD., GANDHIDHAM
ITA 266/RJT/2017[2012-13]Status: Disposed14/9/2022AY 2012-13
THE DY. CIT (EXEMPTIONS), CIRCLE-2, AHMEDABAD vs SMT. TARABEN VRUJLAL MEHTA CHARITABLE FOUNDATION TRUST, RAJKOT
ITA 1544/AHD/2017[2009-10]Status: Disposed14/9/2022AY 2009-10
