← All Benches
ITAT Rajkot Bench
3,677 judgments
THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S RAMBOO PROLEN PVT. LTD., RAJKOT-GUJARAT
ITA 503/RJT/2015[2005-06]Status: Disposed16/9/2022AY 2005-06
THE ACIT, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S. VISHALDEEP SPINNING MILLA LTD., MUMBAI
ITA 162/RJT/2015[2007-08]Status: Disposed16/9/2022AY 2007-08
M/S JAYSHRI STRUCTURES,AHMEDABAD vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 45/RJT/2020[2011-12]Status: Disposed15/9/2022AY 2011-12
SMT. KANCHANBEN M. PANCHASARA,RAJKOT vs THE ITO, WARD-3(1)(3), RAJKOT
ITA 34/RJT/2020[2007-08]Status: Disposed15/9/2022AY 2007-08
SHRI MADHAVRAV H. FICHADIA,RAJKOT-GUJARAT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 82/RJT/2022[2017-18]Status: Disposed14/9/2022AY 2017-18
THE RAJKOT NAGRIK SAHAKARI BANK LTD. RAJKOT,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 65/RJT/2022[2017-18]Status: Disposed14/9/2022AY 2017-18
SHRI KETANBHAI BALVANTBHAI BHATT,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 177/RJT/2022[2016-17]Status: Disposed14/9/2022AY 2016-17
M/S. PAREKH ISHWARLAL CHUNILAL,RAJKOT-GUJARAT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 173/RJT/2022[2017-18]Status: Disposed14/9/2022AY 2017-18
SHRI JAIN SWETAMBER MURTIPUJAK TAPGACHCHH SANGHA,DHORAJI, DIST. RAJKOT vs THE NFAC (APPEALS) DELHI, DELHI
ITA 168/RJT/2022[2011-12]Status: Disposed14/9/2022AY 2011-12
SHREE JETPUR MARKET YARD VEPARI SHARAFI SAHAKARI MANDALI LTD.,JETPUR, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 166/RJT/2022[2017-18]Status: Disposed14/9/2022AY 2017-18
M/S. SERVEWELL HOUSEHOLD APPLIANCES,SHAPER-VERAVAL, DIST. RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 139/RJT/2022[2017-18]Status: Disposed14/9/2022AY 2017-18
SHRI M.F. MEHTA FAMILY DISCRETIONARY TRUST, RAJKOT,RAJKOT vs THE DCIT (CPC), BANGALURU, BANGALURU
ITA 132/RJT/2022[2018-19]Status: Disposed14/9/2022AY 2018-19
SMT. RASHMI SANJEEV BANGAD,GAMDHIDHAM vs THE ITO-WARD-1, GANDHIDHAM
ITA 62/RJT/2020[2008-09]Status: Disposed14/9/2022AY 2008-09
SMT. SHITALBEN HARENBHAI NANDANI,RAJKOT vs THE ITO, WARD-1 (3), RAJKOT
ITA 53/RJT/2020[2010-11]Status: Disposed14/9/2022AY 2010-11
SHRI PLOT SWETAMBER MURTIPUJAK JAIN TAPGACHCHHA SANGH,RAJKOT vs THE ITO, WARD-1, RAJKOT
ITA 3/RJT/2020[2015-16]Status: Disposed14/9/2022AY 2015-16
SHRI PLOT SWETAMBER MURTIPUJAK JAIN TAPGACHCHHA SANGH,RAJKOT vs THE ITO, WARD-1, RAJKOT
ITA 2/RJT/2020[2014-15]Status: Disposed14/9/2022AY 2014-15
SHRI PRAKASH J. BAGDAI,RAJKOT vs THE ITO-WD-16(1)(1), MUMBAI, PRESENT JURISDICTION WITH ITO-WARD-1 (2)(4), RAJKOT
ITA 138/RJT/2020[2007-08]Status: Disposed14/9/2022AY 2007-08
JITENDRAKUMAR BHAILAL DODIYA,SAVARKUNDLA vs THE INCOME TAX OFFICER, WARD-2(4), AMRELI
ITA 45/RJT/2019[2009-10]Status: Disposed14/9/2022AY 2009-10
M/S. ANUKUL CONSTRUCTION CO.,RAJKOT-GUJARAT vs THE ITO, WARD-1(2)(5), RAJKOT-GUJARAT
ITA 44/RJT/2019[2009-10]Status: Disposed14/9/2022AY 2009-10
SHRI HARESH AMARSINH ZALA,UNA vs THE INCOME TAX OFFICER, WARD-4, VERAVAL
ITA 305/RJT/2019[2015-16]Status: Disposed14/9/2022AY 2015-16
