← All Benches
ITAT Rajkot Bench
3,677 judgments
M/S. ATLAS METAL INDUSTRIES,JAMNAGAR vs THE ACIT, CIRCLE-1, JAMNAGAR
ITA 113/RJT/2021[2018-19]Status: Disposed16/9/2022AY 2018-19
SMT. KOKILABEN VINAYKANTBHI KOTECHA,UNA vs THE ITO, WARD-1 (3), VERAVAL
ITA 44/RJT/2020[2009-10]Status: Disposed16/9/2022AY 2009-10
SHRI DHARAM RAJIKANT RATHOD,JETPUR vs THE ITO, WARD-1 (2) (3), RAJKOT
ITA 17/RJT/2020[2014-15]Status: Disposed16/9/2022AY 2014-15
SHRI SHAILESH KHODABHAI TALAVIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(5), RAJKOT
ITA 42/RJT/2019[2008-09]Status: Disposed16/9/2022AY 2008-09
SHRI MAHESH DAMJIBHAI KHUNT,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (2) (2), RAJKOT
ITA 310/RJT/2019[2010-11]Status: Disposed16/9/2022AY 2010-11
M/S. VINARS ENTERPRISE,RAJKOT vs THE ITO, WARD-1(1) (4), RAJKOT
ITA 308/RJT/2019[2013-14]Status: Disposed16/9/2022AY 2013-14
M/S. VINARS ENTERPRISE,RAJKOT vs THE ITO, WARD-1(1) (4), RAJKOT
ITA 307/RJT/2019[2012-13]Status: Disposed16/9/2022AY 2012-13
SHRI TUSHARBHAI VIRJIBHAI PAMBHAR,RAJKOT vs THE ITO, WARD-3 (1) (1), RAJKOT
ITA 273/RJT/2019[2013-14]Status: Disposed16/9/2022AY 2013-14
SHRI HATIM NOORUDDIN SARIYA,JAMNAGAR vs THE ITO WARD-1(3), JAMNAGAR
ITA 242/RJT/2019[2015-16]Status: Disposed16/9/2022AY 2015-16
SHRI MUKESHKUMAR PRAVINCHANDRA JUTHANI,JUNAGADH vs THE ITO, WARD-2, JUNAGADH
ITA 117/RJT/2019[2015-16]Status: Disposed16/9/2022AY 2015-16
SHRI LAJAI SEVA SAHKARI MANDALI,LAJAI vs THE ITO, WARD-3, MORBI
ITA 111/RJT/2019[2015-16]Status: Disposed16/9/2022AY 2015-16
SHRI KANDARP KHIMJIBHAI CHAROLA,MORBI vs THE INCOME TAX OFFICER, WARD-3, MORBI
ITA 11/RJT/2019[2010-11]Status: Disposed16/9/2022AY 2010-11
SHRI KANDARP KHIMJIBHAI CHAROLA,MORBI vs THE INCOME TAX OFFICER, WARD-3, MORBI
ITA 10/RJT/2019[2010-11]Status: Disposed16/9/2022AY 2010-11
SHRI PRAVINKUMAR BABU DHANKECHA,AT- SARDHAR, DIST. RAJKOT vs THE ITO, WARD-1 (1) (5), RAJKOT
ITA 345/RJT/2018[2007-08]Status: Disposed16/9/2022AY 2007-08
LATE DEVJI MORARJIBHAI THAKRAR, L/R. SUNIL DEVJIBHAI THAKRAR,JAMNAGAR vs INCOME TAX OFFICER ( INTERNATIONAL TAXATION), GANDHIDHAM(KUTCH)
ITA 250/RJT/2018[2011-12]Status: Disposed16/9/2022AY 2011-12
BHANUBHAI D. SHIYAL,RAJKOT vs INCOME TAX OFFICER, WARD-1, MORBI
ITA 12/RJT/2018[2012-13]Status: Disposed16/9/2022AY 2012-13
SHRI ABDULKADRI ADAMBHAI KURESHI,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(3) (3), RAJKOT
ITA 389/RJT/2017[2012-13]Status: Disposed16/9/2022AY 2012-13
SURESHKUMAR H. CHANDARANA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(5), RAJKOT-GUJARAT
ITA 192/RJT/2017[2013-14]Status: Disposed16/9/2022AY 2013-14
THE ITO, WARD-1(3), JAMNAGAR vs SHRI MALDEBHAI NARANBHAI VAROTARIA, JAMNAGAR
ITA 169/RJT/2016[2012-13]Status: Disposed16/9/2022AY 2012-13
THE DY. COMMR. OF INCOME TAX, CIR.-2, JAMNAGAR vs ADITYA COKE PRIVATE LIMITED, BHACHAU - KUTCH
ITA 554/RJT/2015[2012-13]Status: Disposed16/9/2022AY 2012-13