← All Benches
ITAT Rajkot Bench
3,677 judgments
BACKBONE ENTERPRISE LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 128/RJT/2015[2010-11]Status: Disposed28/9/2022AY 2010-11
BACKBONE ENTERPRISE LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 127/RJT/2015[2009-10]Status: Disposed28/9/2022AY 2009-10
BACKBONE ENTERPRISE LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 126/RJT/2015[2008-09]Status: Disposed28/9/2022AY 2008-09
THE DCIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. KISHORE PROJECTS PVT. LTD., RAJKOT-GUJARAT
ITA 213/RJT/2011[2006-07]Status: Disposed28/9/2022AY 2006-07
THE DCIT, CIRCLE-1, RAJKOT-GUJARAT vs M/S. KISHORE PROJECTS PVT. LTD., RAJKOT-GUJARAT
ITA 212/RJT/2011[2005-06]Status: Disposed28/9/2022AY 2005-06
KHEDUT COLD STORAGE CO.,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 91/RJT/2022[2017-18]Status: Disposed21/9/2022AY 2017-18
SHRI MANOJ B. MANSUKHANI,RAJKOT-GUJARAT vs THE PR. COMMISSIONER OF INCOME TAX-1, RAJKOT
ITA 50/RJT/2022[2017-18]Status: Disposed21/9/2022AY 2017-18
M/S. SHYAM ENTERPRISE,JAMNAGAR vs ADIT (CPC), BENGALURU, BANGALURU
ITA 42/RJT/2022[2019-20]Status: Disposed21/9/2022AY 2019-20
M/S. SEZ VITRIFIED PVT. LTD.,BELA (RANGPAR), DIST. MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 71/RJT/2021[2016-17]Status: Disposed21/9/2022AY 2016-17
SHRI MUKESHKUMAR VRAJLAL AKBARI,JAMNAGAR vs THE ITO, WARD-3(1), JAMNGAR, JAMNAGAR
ITA 55/RJT/2021[2011-12]Status: Disposed21/9/2022AY 2011-12
SHRI MUKESHKUMAR VRAJLAL AKBARI,JAMNAGAR vs THE ITO, WARD-3(1), JAMNGAR, JAMNAGAR
ITA 54/RJT/2021[2010-11]Status: Disposed21/9/2022AY 2010-11
SHRI LAKHMAN ARJAN KARMUR,JAMNAGAR vs THE NETILNAL FACELESS APPEAL CENTER, DELHI, DELHI
ITA 147/RJT/2021[2010-11]Status: Disposed21/9/2022AY 2010-11
M/S. JAI MAA HIRAL ENTERPRISE,KHAMBHALIYA vs THE PR. CIT, JAMNAGAR, JAMNAGAR
ITA 128/RJT/2021[2017-18]Status: Disposed21/9/2022AY 2017-18
SHRI HIRENKUMAR S. VIRPARIYA,RAJKOT vs THE ITO, WARD-1 (2) (1), RAJKOT
ITA 107/RJT/2020[2011-12]Status: Disposed21/9/2022AY 2011-12
TRICOT IMPEX PVT. LTD.,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJKOT
ITA 455/RJT/2018[ 2015-16]Status: Disposed21/9/2022
SHRI HASMUKH KESHAVLAL KESARIA-HUF,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WD-2(1), RAJKOT-GUJARAT
ITA 451/RJT/2018[1997-98]Status: Disposed21/9/2022AY 1997-98
M/S CHANDRAKANT H. KAKKAD,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-4(2), RAJKOT-GUJARAT
ITA 126/RJT/2017[2006-07]Status: Disposed21/9/2022AY 2006-07
M/S. R M TRADELINK,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 68/RJT/2022[2018-19]Status: Disposed16/9/2022AY 2018-19
RAMESHBHAI DEVRAJBHAI KHICHADIA,RAJKOT vs PR. CIT, RAJKOT-1, RAJKOT
ITA 51/RJT/2022[2012-13]Status: Disposed16/9/2022AY 2012-13
SHRI KULDIPSINH BHIKHUBHA BASIYA,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 153/RJT/2022[2017-18]Status: Disposed16/9/2022AY 2017-18
