← All Benches
ITAT Rajkot Bench
3,677 judgments
SMT. CHANDRIKABEN THAKARSHIBHAI LANGHNOJA,RAJKOT vs THE ITO, WARD- 2 (2) (3), RAJKOT
ITA 135/RJT/2020[2013-14]Status: Disposed28/9/2022AY 2013-14
SHRI HARESH JADAVJI GHADIA,RAJKOT vs THE INCOME TAX OFFICER, WARD-5(1), RAJKOT
ITA 59/RJT/2019[2006-17]Status: Disposed28/9/2022AY 2006-17
SHRI GHELA SOMNATH MANDIR TRUST,RAJKOT-GUJARAT vs THE CIT(EXEMPTIONS), AHMEDABAD-GUJARAT
ITA 43/RJT/2019[2017-18]Status: Disposed28/9/2022AY 2017-18
THE JT. CIT (EXEMPTIONS)(OSD), CIRCLE-2, AHMEDABAD vs GYANGANGA EDUCATION SOCIETY, RAJKOT
ITA 369/AHD/2019[2015-16]Status: Heard28/9/2022AY 2015-16
PUNABHAI G. PARDAVA,DHARI vs INCOME TAX OFFICER, WARD-3(1)(4), AMRELI
ITA 137/RJT/2019[2013-14]Status: Disposed28/9/2022AY 2013-14
THE DCIT, CENTRAL CIRCLE-2, RAJKOT vs M/S. ARSH STEEL, BHAVNAGAR
ITA 104/RJT/2019[2015-16]Status: Disposed28/9/2022AY 2015-16
THE DCIT, CENTRAL CIRCLE-2, RAJKOT vs M/S. ARSH STEEL, BHAVNAGAR
ITA 103/RJT/2019[2014-15]Status: Disposed28/9/2022AY 2014-15
LATE SMT.CHANDANBEN S. SHAH, L/H SMT. HANSABEN BIHARILAL SHAH,RAJKOT vs INCOME TAX OFFICER, WARD-5(2), RAJKOT
ITA 263/RJT/2017[2008-09]Status: Disposed28/9/2022AY 2008-09
SHREE GAMARA SAMAJIK SEVA MANDAL,SURENDRANAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 223/RJT/2017[2014-15]Status: Disposed28/9/2022AY 2014-15
DY. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S QUTONE CERAMIC P. LTD., MORBI
ITA 219/RJT/2017[2013-14]Status: Disposed28/9/2022AY 2013-14
M/S EAGLE MOTORS P. LTD.,RAJKOT-GUJARAT vs THE PR. CIT-1, RAJKOT-GUJARAT
ITA 107/RJT/2017[2012-13]Status: Disposed28/9/2022AY 2012-13
SHRI CHETAN HARIBHAI BHALODIYA,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX (CENTRAL), RAJKOT-GUJARAT
ITA 46/RJT/2016[2007-08]Status: Disposed28/9/2022AY 2007-08
SHRI CHETAN HARIBHAI BHALODIYA,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX (CENTRAL), RAJKOT-GUJARAT
ITA 45/RJT/2016[2006-07]Status: Disposed28/9/2022AY 2006-07
CLASSIC NETWORKS PVT. LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. OF INCOME TAX, CEN. CIR.2, RAJKOT-GUJARAT
ITA 218/RJT/2015[2008-09]Status: Disposed28/9/2022AY 2008-09
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. CLASSIC NETWORK PVT. LTD., RAJKOT-GUJARAT
ITA 204/RJT/2015[2008-09]Status: Disposed28/9/2022AY 2008-09
THE ASSTT. COMMR. INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S BACKBONE ENTERPRISES LTD., RAJKOT-GUJARAT
ITA 150/RJT/2015[2011-12]Status: Disposed28/9/2022AY 2011-12
THE ASSTT. COMMR. INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S BACKBONE ENTERPRISES LTD., RAJKOT-GUJARAT
ITA 149/RJT/2015[2010-11]Status: Disposed28/9/2022AY 2010-11
THE ASSTT. COMMR. INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S BACKBONE ENTERPRISES LTD., RAJKOT-GUJARAT
ITA 148/RJT/2015[2009-10]Status: Disposed28/9/2022AY 2009-10
THE ASSTT. COMMR. INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S BACKBONE ENTERPRISES LTD., RAJKOT-GUJARAT
ITA 147/RJT/2015[2008-09]Status: Disposed28/9/2022AY 2008-09
BACKBONE ENTERPRISE LTD.,RAJKOT-GUJARAT vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT
ITA 129/RJT/2015[2011-12]Status: Disposed28/9/2022AY 2011-12
