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ITAT Rajkot Bench

3,677 judgments

SMT. ALKABEN S. DONGA,RAJKOT vs THE ITO, WARD-1 (1) (4), RAJKOT

ITA 188/RJT/2019[2010-11]Status: Disposed14/10/2022AY 2010-11

THE DY. COMMR. OF INCOME TAX, CIR.-1, JAMNAGAR vs M/S SEABIRD MARINE SERVICES P. LTD., JAMNAGAR

ITA 282/RJT/2016[2013-14]Status: Disposed14/10/2022AY 2013-14

M/S. RUPAM IMPAX,JAMNAGAR vs THE ACIT, CIR-3, JAMNAGAR

ITA 235/RJT/2019[2008-09]Status: Disposed12/10/2022AY 2008-09

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S EAGLE MOTORS PVT. LTD., RAJKOT-GUJARAT

ITA 78/RJT/2016[2012-13]Status: Disposed12/10/2022AY 2012-13

SHRI PRAKASH S. SHAH,MUMBAI vs THE DY. COMMR. INCOME TAX, CEN. CIRCLE-II, RAJKOT-GUJARAT

ITA 117/RJT/2015[2009-10]Status: Heard12/10/2022AY 2009-10

SHRI RASHMIN K. DHADUK,RAJKOT vs THE ITO, WARD-1 (2) (3), RAJKOT

ITA 75/RJT/2020[2011-12]Status: Disposed7/10/2022AY 2011-12

SHRI MAHESH DAMJIBHAI KHUNT,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (2) (2), RAJKOT

ITA 73/RJT/2020[2010-11]Status: Disposed7/10/2022AY 2010-11

M/S. SANDIPANI EDUCATION TRUST,KALAWAD (SHITLA) vs THE ITO, WARD-3, RAJKOT

ITA 275/RJT/2019[2011-12]Status: Heard7/10/2022AY 2011-12

SHRI DIWALIBEN BHIKHUBHAI VARA DOLASHIA GURJAR KSHTRIYA KADIA SEVA SAMAJ,DHORAJI vs THE ACIT, CPC, BANGALORE, CURRENT JURISDICTION, THE ITO (EXEMPTION)-WARD-1, RAJKOT

ITA 219/RJT/2019[2014-15]Status: Disposed7/10/2022AY 2014-15

AMAR PLYFILS PVT. LTD.,PORBANDAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIR-2, JAMNAGAR

ITA 83/RJT/2018[2014-15]Status: Disposed7/10/2022AY 2014-15

M/S. EMBOZA GRANITO PVT. LTD.,MORBI vs THE PR. CIT-3, RAJKOT

ITA 240/RJT/2019[2016-17]Status: Disposed30/9/2022AY 2016-17

THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S TIRTH AGRO TECHNOLOGY P. LTD., GONDAL

ITA 235/RJT/2017[2009-10]Status: Disposed30/9/2022AY 2009-10

THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-2(1), RAJKOT-GUJARAT vs M/S BHAVANI INDUSTRIES, RAJKOT-GUJARAT

ITA 108/RJT/2016[2011-12]Status: Disposed30/9/2022AY 2011-12

THE ASSISTANT COMISSIONER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT vs M/S. CHAMPION AGRO LTD.,

ITA 78/RJT/2014[2009-10]Status: Disposed30/9/2022AY 2009-10

THE ACIT, CIRCLE-1, RAJKOT-GUJARAT vs CHAMPION AGRO LTD., FORMERLY KNOWN AS MAGNETIC INDS. LTD., RAJKOT-GUJARAT

ITA 504/RJT/2013[2008-09]Status: Disposed30/9/2022AY 2008-09

THE PCIT, RAJKOT-1, RAJKOT, RAJKOT vs DALSUKHBHAI V BARBHAYA, RAJKOT

ITA 92/RJT/2022[2017-18]Status: Disposed28/9/2022AY 2017-18

SURESH CHAND GUPTA,GANDHIDHAM vs PR. CIT, RAJKOT-1, RAJKOT

ITA 43/RJT/2022[2017-18]Status: Disposed28/9/2022AY 2017-18

SHREE MEENAWALA CASTING,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKTO

ITA 158/RJT/2022[2017-18]Status: Disposed28/9/2022AY 2017-18

YOGESHKUMAR VRAJLAL BARBHAYA,RAJKOT vs THE PCIT, RAJKOT-1, RAJKOT, RAJKOT

ITA 135/RJT/2022[2017-18]Status: Disposed28/9/2022AY 2017-18

SHRI SACHIN MAROTRAO RANGARI,RAJKOT vs THE ACIT CIR-1, GANDHIDHAM, GANDHIDHAM

ITA 106/RJT/2021[2016-17]Status: Disposed28/9/2022AY 2016-17