← All Benches
ITAT Rajkot Bench
3,677 judgments
M/S. J. DODHI & CO.,RAJKOT vs THE ITO, WARD-3 (1) (2), RAJKOT
ITA 79/RJT/2020[2014-15]Status: Disposed31/10/2022AY 2014-15
BHARTIBEN PINAKIN BAJAJ,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(4), RAJKOT
ITA 211/RJT/2019[2010-11]Status: Disposed31/10/2022AY 2010-11
M/S AMAR TRACTORS,AMRELI vs INCOME TAX OFFICER, WARD-2(3), AMRELI
ITA 105/RJT/2019[2012-13]Status: Disposed31/10/2022AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT vs SHRI NILESH NATWARLAL SHETH, RAJKOT
ITA 38/RJT/2018[2009-10]Status: Disposed31/10/2022AY 2009-10
THE DEPUTY COMMR. OF INCOME TAX, CIRCLE-2 (1), RAJKOT-GUJARAT vs SHRI GIRISH R. TANTI, RAJKOT-GUJARAT
ITA 113/RJT/2018[2011-12]Status: Disposed31/10/2022AY 2011-12
SHRI JAY NALIN SHAH,BHUJ-KUTCH vs THE ITO, WARD-2, BHUJ-KUTCH
ITA 228/RJT/2019[2015-16]Status: Disposed21/10/2022AY 2015-16
SAW CHHAGANLAL ARJANBHAI THACKER MEDICAL & EDUCATION TRUST,BHACHAU-KUTCH vs THE DCIT/ACIT (CPC), BANGALURU
ITA 167/RJT/2021[2014-15]Status: Disposed20/10/2022AY 2014-15
VIJAYA METTALICA INCORPORATED,RAJKOT vs THE ADIT, CPC, BANGALOREQ, BANGALORE
ITA 115/RJT/2021[2019-20]Status: Disposed20/10/2022AY 2019-20
SHREE DEEPKALA PROCESSORS,JETPUR vs THE ACIT(CPC) TDS, GHAZIABAD
ITA 164/RJT/2018[2015-16]Status: Disposed20/10/2022AY 2015-16
SHRI KRANTI MANAV SEVA FOUNDATION,RAJKOT vs THE CIT(EXEMPTION), AHMEDABAD
ITA 4/RJT/2021[2018-19]Status: Disposed19/10/2022AY 2018-19
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT vs SHRI ANIRUDDHSINH J. SOLANKI, RAJKOT-GUJARAT
ITA 2/RJT/2019[2008-09]Status: Disposed19/10/2022AY 2008-09
SHRI BHAICHAND PREMCHAND VADHAR MEHTA CHARITABLE TRUST,RAJKOT vs THE ACIT, CPC, BANGLURU THROUGH ITO(EXEMPTION) WARD-1, RAJKOT
ITA 161/RJT/2019[2014-15]Status: Disposed19/10/2022AY 2014-15
SHRI NAROTTAMBHAI DEVRAJBHAI RANIPA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1 (1) (5), RAJKOT
ITA 136/RJT/2019[2014-15]Status: Disposed19/10/2022AY 2014-15
SHRI ANIRUDDHSINH J. SOLANKI,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-1, RAJKOT-GUJARAT
ITA 454/RJT/2018[2008-09]Status: Disposed19/10/2022AY 2008-09
M/S. NANO AGRO FOODS PVT. LTD.,GONDAL, DIST. RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 404/RJT/2018[2014-15]Status: Disposed19/10/2022AY 2014-15
HIMESH R. SHAH,JAMNAGAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAMNAGAR.
ITA 298/RJT/2018[2014-15]Status: Disposed19/10/2022AY 2014-15
POOJA EXPORTS,JETPUR vs THE ACIT, TDS(CPC), GHAZIABAD
ITA 163/RJT/2018[2015-16]Status: Disposed19/10/2022AY 2015-16
THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT vs M/S. JOGIA JEWELLERS, RAJKOT
ITA 377/RJT/2017[2014-15]Status: Disposed19/10/2022AY 2014-15
LATE UMESH SANTOSH BAHRI,JAMNAGAR vs THE PR. CIT, JAMNAGAR
ITA 165/RJT/2017[2012-13]Status: Disposed19/10/2022AY 2012-13
SMT. ALKABEN S. DONGA,RAJKOT vs THE ITO, WARD-1 (1) (4), RAJKOT
ITA 189/RJT/2019[2011-12]Status: Disposed14/10/2022AY 2011-12
