← All Benches
ITAT Rajkot Bench
3,677 judgments
SHRI ISHWARBHAI BACHOMAL RAMCHANDANI,JUNAGADH vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT
ITA 376/RJT/2017[2013-14]Status: Disposed16/11/2022AY 2013-14
SHRI JAY ATULBHAI MODY,RAJKOT vs THE INCOME TAX OFFICER, WARD-2 (2) (3), RAJKOT
ITA 240/RJT/2017[2007-08]Status: Disposed16/11/2022AY 2007-08
THE DY. COMMR. OF INCOME TAX, CIR.-2, RAJKOT-GUJARAT vs SHRI HARESHKUMAR MANILAL SOMAIYA, JAMNAGAR
ITA 191/RJT/2017[2012-13]Status: Disposed16/11/2022AY 2012-13
M/S. NEWAGE HOSE MFG. CO.,WADHWAN vs THE DEPUTY COMMISSINER OF INCOME TAX, SURENDRANAGAR CIRCLE, SURENDRANAGAR
ITA 126/RJT/2013[2009-10]Status: Disposed16/11/2022AY 2009-10
L. S. GOHIL MEMORIAL FOUNDATION,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 3/RJT/2018[2016-17]Status: Disposed15/11/2022AY 2016-17
M/S H.D. ENTERPRISES,BHUJ vs THE INCOME TAX DEPARTMENT, THE CIT(A), NFAC, DELHI, DELHI
ITA 122/RJT/2021[2017-18]Status: Disposed14/11/2022AY 2017-18
SANTOSHKUMAR JAYANTILAL SHARMA,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(4), RAJKOT
ITA 8/RJT/2020[2011-12]Status: Disposed11/11/2022AY 2011-12
SMT. BHARTI PINAKIN BAJAJ,RAJKOT vs THE ITO, WARD-2 (1) (2), RAJKOT
ITA 131/RJT/2020[2015-16]Status: Disposed11/11/2022AY 2015-16
SHRI BHASKAR AMRUTLAL KATARIYA,RAJKOT vs THE ITO, WARD-2(1)(2), RAJKOT
ITA 257/RJT/2019[2011-12]Status: Disposed11/11/2022AY 2011-12
SHRI BHARAT SINGH,DHRANGADHRA vs THE INCOME TAX OFFICER-WARD- 3, SURENDRANAGAR
ITA 153/RJT/2019[2015-16]Status: Disposed11/11/2022AY 2015-16
JIVAN COMMERCIAL CO-OPERATIVE BANK LTD.,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX, CIRCLE-2(1), RAJKOT-GUJARAT
ITA 452/RJT/2018[2010-11]Status: Disposed11/11/2022AY 2010-11
SHRI CHETAN DHARAMSHIBHAI DESAI,AMRELI vs THE INCOME TAX OFFICER, WARD-3(1)(4), AMRELI
ITA 438/RJT/2018[2014-15]Status: Disposed11/11/2022AY 2014-15
ASSOCIATION OF CRICKETERS OF SAURASTRA,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 41/RJT/2018[2016-17]Status: Disposed11/11/2022AY 2016-17
THE ITO, WARD-2 (1) (4), RAJKOT vs PATEL HIGHWAY MANAGEMENT PVT. LTD., RAJKOT
ITA 383/RJT/2017[2013-14]Status: Disposed11/11/2022AY 2013-14
SHRI PARSHOTTAM RAIYABHAI LILA,JETPUR vs THE ITO, WARD-2 (3) (3), RAJKOT
ITA 140/RJT/2019[2015-16]Status: Disposed8/11/2022AY 2015-16
MEDI SEVA SAHAKARI MANDALI LTD.,MEDI, DIST. AMRELI vs THE ADIT (CPC), BANGALORE, BANGALORE
ITA 38/RJT/2022[2019-20]Status: Disposed31/10/2022AY 2019-20
DHAR SEVA SAHAKARI MANDALI LTD.,DHAR, TALUKA: - SAVARKUNDLA, DIST. AMRELI-GUJARAT. vs THE DCIT(CPC), BANGALORE, BANGALORE
ITA 33/RJT/2022[2019-20]Status: Disposed31/10/2022AY 2019-20
SHRI SWAMINARAYAN MANDIR KUNDAL,KUNDAL, TALUKA: - BHARWALA, DISTRICT: -BOTAD vs THE DCIT/ACIT(CPC), BANGALORE
ITA 28/RJT/2022[2017-18]Status: Disposed31/10/2022AY 2017-18
SHRI TRAMBAKPUR SAHAKARI MANDALI LIMITED,AT TRAMBAKPUR TALUKA DHARI DIST. AMRELI vs THE DCIT/ACIT (CPC), BANGALORE
ITA 23/RJT/2022[2019-20]Status: Disposed31/10/2022AY 2019-20
SHRI NAVA UJALA SEVA SAHAKARI MANDALI LIMITED,AT NAVA UJALA, TALUKA KUNKAVAV, GUIJARAT-365450 vs THE DCIT/ACIT(CPC), BANGALORE
ITA 20/RJT/2022[2019-20]Status: Disposed31/10/2022AY 2019-20