← All Benches
ITAT Rajkot Bench
3,677 judgments
THE JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJKOT vs SHRI PRAFULBHAI VALLABHDAS FULETRA, RAJKOT
ITA 110/RJT/2020[2017-18]Status: Heard14/12/2022AY 2017-18
SMT. KRISHNA JITENDRASINH JADEJA,RAJKOT vs THE ITO, WARD-2 (1) (2), RAJKOT
ITA 104/RJT/2020[2014-15]Status: Heard14/12/2022AY 2014-15
THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-2(1), RAJKOT-GUJARAT vs CITIZENS CO. OP. BANK LTD., RAJKOT-GUJARAT
ITA 102/RJT/2017[2013-14]Status: Disposed14/12/2022AY 2013-14
THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-2(1), RAJKOT-GUJARAT vs CITIZENS CO. OP. BANK LTD., RAJKOT-GUJARAT
ITA 101/RJT/2017[2012-13]Status: Disposed14/12/2022AY 2012-13
SHRI RAJKOT JILLA CO-OPERATIVE MARKETING UNION LTD.,RAJKOT-GUJARAT vs THE ITO, WARD-2(1) (5), RAJKOT-GUJARAT
ITA 4/RJT/2020[2016-17]Status: Disposed13/12/2022AY 2016-17
M/S. KUTCH MANDVI BHATIYA MAHAJAN,MANDV-KUTCH vs THE ITO-WARD-1, RAJKOT
ITA 154/RJT/2021[2016-17]Status: Disposed12/12/2022AY 2016-17
SHRI NIRAV H. KANABAR ( PROP. OF HEENA ELECTRONICS),JAM-KHAMBHALIYA vs THE ITO, WARD-1 (4), DWARKA
ITA 304/RJT/2019[2016-17]Status: Disposed12/12/2022AY 2016-17
SHRI JAYANTKUMAR MOTICHAND DOSHI,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2 (1) (2), RAJKOT-GUJARAT
ITA 147/RJT/2018[2013-14]Status: Disposed1/12/2022AY 2013-14
ANANDKUMAR MANSUKHLAL PATEL,RAJKOT vs INCOME TAX OFFICER, WARD-3 (1) (2), RAJKOT
ITA 190/RJT/2022[2007-08]Status: Disposed23/11/2022AY 2007-08
KAMLESHKUMAR VALLABHBHAI CHANCHADIYA,RAJKOT vs ITO WD-2(1)(2), RAJKOT, RAJKOT
ITA 1/RJT/2022[2016-17]Status: Disposed23/11/2022AY 2016-17
SHRI MITUL VINODRAI SHAH,RAJKOT vs THE ITO, WARD-2 (1) (1), RAJKOT, RAJKOT
ITA 114/RJT/2021[2011-12]Status: Disposed23/11/2022AY 2011-12
VIPULKUMAR HEMANTLAL POPAT, UPLETA,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, TDS-1, RAJKOT-GUJARAT
ITA 72/RJT/2020[2009-10]Status: Disposed23/11/2022AY 2009-10
SHRI BABUBHAI MOHANBHAI SORATHIYA,RAJKOT vs THE ITO, WARD-1 (1) (3), RAJKOT
ITA 1/RJT/2020[2007-08]Status: Disposed23/11/2022AY 2007-08
M/S. MAKSON CERAMIC PVT. LTD.,AT. DHUVAV, TAL. WAKANER vs THE ITO, WARD-2, MORBI
ITA 116/RJT/2019[2012-13]Status: Disposed23/11/2022AY 2012-13
FULWADI DUDH UTPADAK SAHAKARI MANDALI LTD.,AT. FULWADI, TAL. LIMBDI, DIST. SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-5, SURENDRANAGAR
ITA 408/RJT/2018[2015-16]Status: Disposed23/11/2022AY 2015-16
SHRI ISMAIL NURMAMAD SIPAI,ANAND vs THE INCOME TAX OFFICER, WARD-2 (3) (5), RAJKOT
ITA 249/RJT/2018[2009-10]Status: Disposed23/11/2022AY 2009-10
THE ITO, WARD-1 (2) (5), RAJKOT-GUJARAT vs JITENDRA G. PATEL PROJECT LTD., RAJKOT-GUJARAT
ITA 252/RJT/2016[2011-12]Status: Disposed23/11/2022AY 2011-12
SAMAST SORATHIYA RABARI SAMAJ, JUNAGADH,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(1), JUNAGADH
ITA 77/RJT/2014[2010-11]Status: Disposed23/11/2022AY 2010-11
SHRI SWASTIK COLOR LAB,JAMNAGAR vs THE INCOME TAX OFFICER-WARD-3(1), JAMNAGAR
ITA 29/RJT/2019[2011-12]Status: Disposed16/11/2022AY 2011-12
SHRI FALGUN N. SHETH,RAJKOT vs THE INCOME TAX OFFICER-TDS-2, RAJKOT
ITA 262/RJT/2019[2007-08]Status: Disposed16/11/2022AY 2007-08
