ITAT Rajkot Bench
3,677 judgments
SHRI SHARAD M. KUMBHANI,AMRELI vs THE PR. CIT-3, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI KHIJDA TRUST, ,JUNAGADH vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), , AHMEDABAD
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI MORBI PANJRAPOLE TRUST,,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), , AHMEDABAD
Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI LEUVA PATEL NUTAN KELAVANI MANDAL,RAJKOT vs THE CIT(EXEMPTIONS), , AHMEDABAD
Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SMT. NIRMALABEN K. SHETH,RAJKOT vs THE ITO-WARD-1 (2) (5), RAJKOT
SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR (Judicial Member)
SHRI JORUBHA JILUBHA JADEJA,VILLAGE ZANKHAR POST VIDINAR TALUKA LALPUR, DIST JAMNAGAR vs THE DCIT, CIRCLE-2(2), JAMNAGAR, JAMNAGAR
Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI DHARAMRAJSINH BRIJRAJSINH JADEJA,DHROL vs THE INCOME TAX OFFICER, WARD-3(2), JAMNAGAR
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
NARESH KANTILAL THACKER,,GANDHIDHAM vs INCOME TAX OFFICER, WARD-2,, GANDHIDHAM
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
THE DY. COMMR. OF INCOME TAX, CIR.-1(1),, RAJKOT-GUJARAT vs M/S BACKBONE PROJECTS LIMITED.,, AHMEDABAD
Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI DIPTEN AHINDRA BHOWMICK,GANDHIDHAM-KUTCH vs THE ITO, WARD-1, GANDHIDHAM-KUTCH
SHRI WASEEM AHMED (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
SMT. ZARNABEN VIBHASHBHAI SHETH,,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-5(1), RAJKOT-GUJARAT
SHRI WASEEM AHMED (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
FORTUNE DEVELOPERS,,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(1)(1),, RAJKOT-GUJARAT
SHRI WASEEM AHMED (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
SHRI SURESHBHAI KESHUBHAI KATARIA,,AT PACHIAVADAR, TALUKA : GONDAL vs THE DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE-1(2),, RAJKOT-GUJARAT
SHRI WASEEM AHMED (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
M/S. HINDUSTAN PROJECTS,,RAJKOT vs THE INCOME TAX OFFICER, WARD- 2 (1) (1), RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
M/S KIRAN ROADLINES,,GANDHIDHAM vs THE ASSISTANT COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM
SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)