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ITAT Rajkot Bench

3,677 judgments

THE ITO, WARD-3(1)(1),, RAJKOT-GUJARAT vs SHRI GIRISHKUMAR M. PURUSWANI,, RAJKOT-GUJARAT

ITA 405/RJT/2016[2008-09]Status: Disposed31/1/2023AY 2008-09

Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

PANKAJ CHIMANLAL LODHIYA,RAJKOT vs ACIT, CENTARL CIRCLE-2, RAJKOT, RAJKOT

ITA 6/RJT/2022[2012-13]Status: Disposed25/1/2023AY 2012-13

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

PANKAJ CHIMANLAL LODHIYA,RAJKOT vs ACIT, CC-2, RAJKOT, RAJKOT

ITA 5/RJT/2022[2011-12]Status: Disposed25/1/2023AY 2011-12

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

PANKAJ CHIMANLAL LODHIYA,RAJKOT vs ACIT, CC-2, RAJKOT, RAJKOT

ITA 4/RJT/2022[2010-11]Status: Disposed25/1/2023AY 2010-11

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SHRI KANJIBHAI TAPUBHAI PATEL,JAMNAGAR vs THE ITO WARD-3(2), JAMNAGAR

ITA 105/RJT/2021[2011-12]Status: Disposed25/1/2023AY 2011-12

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI KANJIBHAI TAPUBHAI PATEL,JAMNAGAR vs THE ITO WARD-3(2), JAMNAGAR

ITA 104/RJT/2021[2010-11]Status: Disposed25/1/2023AY 2010-11

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SHRI KANJIBHAI TAPUBHAI PATEL,JAMNAGAR vs THE ITO WARD-3(2), JAMNAGAR

ITA 103/RJT/2021[2008-09]Status: Disposed25/1/2023AY 2008-09

SHRI WASEEM AHMED (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

THE INCOME TAX OFFICER, WARD-4,, MORBI vs M/S. RANG CERA COAT, , MORBI

ITA 229/RJT/2018[2011-12]Status: Disposed25/1/2023AY 2011-12

MRS. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHAMJI MAYA & SONS,,BHUJ vs THE INCOME TAX OFFICER, WARD-2,, BHUJ

ITA 93/RJT/2016[2011-12]Status: Disposed25/1/2023AY 2011-12

MRS. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SMT. PINABEN PIYUSHKUMAR PATEL ,RAJKOT vs THE ITO WARD-1 (1) (5), RAJKOT, RAJKOT

ITA 129/RJT/2021[2011-12]Status: Disposed20/1/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SHRI DILIPSINH HARUBHA PARMAR,LIMLIPA, MULI, DIST. SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-4, SURENDRANAGAR

ITA 285/RJT/2019[2011-12]Status: Heard20/1/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SHRI KISHORCHANDRA MOHANLAL KHAMBHAYATA,RAJKOT vs THE ITO, WARD-1 (1) (1) , RAJKOT

ITA 135/RJT/2021[2008-09]Status: Disposed18/1/2023AY 2008-09

SMT. ANNAPURNA GUPTA (Accountant Member), Ms. SUCHITRA KAMBLE (Judicial Member)

SHRI JAYANTKUMAR PARSHOTTAMBHAI VADODARIYA,GONDAL, DIST. RAJKOT vs THE ITO, WARD-2 (3) (5), RAJKOT

ITA 25/RJT/2020[2012-13]Status: Disposed18/1/2023AY 2012-13

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHRI DHIRAJLAL RATILAL MANIYAR,SURENDRANAGAR vs THE ITO, WARD-5, SURENDRANAGAR

ITA 19/RJT/2020[2011-12]Status: Disposed18/1/2023AY 2011-12

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

SHRI PANKAJ CHIMANLAL LODHIYA,RAJKOT vs THE ACIT, CEN. CIR.-2, RAJKOT

ITA 139/RJT/2020[2015-16]Status: Disposed18/1/2023AY 2015-16

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

SMT. SUMARIBEN R. ODEDARA,PORBANDAR vs THE INCOME TAX OFFICER, WARD-2(3), PORBANDAR

ITA 288/RJT/2019[2010-11]Status: Disposed18/1/2023AY 2010-11

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

JALARAM COTTEX,,JASDAN vs THE ASSTT. COMMR. OF INCOME TAX, CIR.-2,, RAJKOT-GUJARAT

ITA 167/RJT/2017[2008-09]Status: Disposed18/1/2023AY 2008-09

SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)

M/S MKC INFRASTRUCTURE LTD.,,ANJAR vs THE ASSTT. COMMR. INCOME TAX, CIRCLE,, GANDHIDHAM

ITA 91/RJT/2015[2010-11]Status: Disposed13/1/2023AY 2010-11

Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

SHRI JALILUDDIN JUMMAT ALI SHEKH,RAJKOT vs THE ACIT-CENTRAL CIRCLE-2,, RAJKOT

ITA 162/RJT/2022[2018-19]Status: Disposed11/1/2023AY 2018-19

SHRI WASEEM AHMED, ACCOUNTANT MEMBER, SHRI T.R. SENTHIL KUMAR (Judicial Member)

M/S. VINAYAKA REALTY (G) PVT. LTD.,RAJKOT vs THE ITO WARD-1 (2) (5), RAJKOT, RAJKOT

ITA 108/RJT/2021[2011-12]Status: Disposed11/1/2023AY 2011-12

Ms. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)