ITAT Rajkot Bench
3,677 judgments
THE INCOME TAX OFFICER, WARD-2(1) (1),, RAJKOT-GUJARAT vs SHRI DHANJI L. CHIKALIYA,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE INCOME TAX OFFICER, WARD-2(1) (1),, RAJKOT-GUJARAT vs SHRI DHANJI L. CHIKALIYA,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE ITO, WARD-2 (1) (1),, RAJKOT-GUJARAT vs SHRI PARESH DHANJIBHAI PATEL,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE ITO, WARD-2 (1) (1),, RAJKOT-GUJARAT vs SHRI DHANJI L. CHIKALIYA, PROP. OF M/S SHIV ENTERPRISE,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE ITO, WARD-1 (2) (5),, RAJKOT-GUJARAT vs SHRI ASHOKBHAI KISHORBHAI PARMAR,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
S. S. WHITE TECHNOLOGIES P. LTD., RAJKOT,RAJKOT vs THE PR. CIT-3, AHMEDABAD, AHMEDABAD
SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR (Judicial Member)
DHAVAL MAHESHBHAI GANATRA,RAJKOT vs INCOME TAX OFFICER, WARD 3(1)(1)
MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI DHIRENDRA NARBHERAM SHETH,RAJKOT vs THE INCOME TAX OFFICER- WARD 2 (3) (5), RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
SMT. TRUPTI H. SHETH,RAJKOT vs THE ITO, WARD-1 (1) (3), RAJKOT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI KHODIYAR SEVA TRUST,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX, (EXEMPTIONS),, AHMEDABAD
MS. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE ITO, WARD-1(4),, DWARKA vs SHRI JUVANSINH JORUBHA JADEJA,, DWARKA
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE ITO, WARD-1(3),, JAMNAGAR vs SHRI RAJUBHAI N. GORANIA,, JAMNAGAR
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SMT. RANI HARERAM SAHANI,KOVAYA, RAJULA, DIST. AMRELI vs THE ACIT, WARD-2 (4), BHAVNAGAR, BHAVNAGAR
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
KISHORBHAI CHHAGANBHAI ANDIPARA,GONDAL vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
KIRANBEN KISHORBHAI ANDIPARA,GONDAL vs ITO, WARD-1(2)(1), RAJKOT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI PRAFUL GAUTAMBHAI KOTHARI,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED, ACCOUNTANT MEMBER, Ms. MADHUMITA ROY (Judicial Member)
SMT. RANI HARERAM SAHANI,KOVAYA, RAJULA, DIST. AMRELI vs THE ITO, WARD-3 (1) (4), RAJULA, DIST. AMRELI, RAJULA, DIST. AMRELI
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI DAYALJI JAMNADAS THACKER,BHUJ-KUTCH vs THE ITO-WARD-2, BHUJ-KUTCH, BHUJ-KUTCH
SHRI WASEEM AHMED, ACCOUNTANT MEMBER, MS. MADHUMITA ROY (Judicial Member)
THE ITO, WARD-3(1)(1),, RAJKOT-GUJARAT vs SHRI GIRISHKUMAR M. PURUSWANI,, RAJKOT-GUJARAT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
THE ITO, WARD-3(1)(1),, RAJKOT-GUJARAT vs SHRI GIRISHKUMAR M. PURUSWANI,, RAJKOT-GUJARAT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
