ITAT Rajkot Bench
3,677 judgments
SMT. SADHNABEN SANJAYBHAI RAJGURU,RAJKOT vs THE CIT(A)-1, RAJKOT, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)
SHRI TULSHIBHAI POLABHAI SAKARIYA,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
SHRI PARMESHBHAI PARBATBHAI CHANDERA,GIR-SOMNATH vs THE ITO, WD-4, VERAVAL
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI SHITALBHAI RASIKLAL RAVANI & SMT. BHAVNABEN SHITALBHAI RAVANI ,RAJKOT vs THE CHIEF CIT, TDS, AHMEDABAD
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SMT. BHAVNABEN SHITALBHAI RAVANI,RAJKOT vs THE ITO(TDS-2), RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
BALUBHAI HARIBHAI CHANDROLA,,MORBI vs INCOME TAX OFFICER, WARD-1,, MORBI.
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
M/S. BABJI OIL MILL PVT. LTD.,,RANEKPAR, TAL. WAKANER, DIST. MORBI vs THE DEPUTY COMMISSIONER OF INCOME TAX, MORBI CIRCLE, , MORBI
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal, Judicial Member M/s. Babji Oil Mill Pvt. Ltd., 8- (Accountant Member)
LR2 MANAGEMENT K/S [AS FOREIGN COMMR. MANAGER/AGENT OF PRINCIPAL FREIGHT BENEFICIARY, TORM A/S],JAMNAGAR vs THE DEPUTY COMISSIONER OF INCOME TAX, INTER. TAXA.,, RAJKOT-GUJARAT
SMT.ANNAPURNA GUPTA (Accountant Member), SMT. MADHUMITA ROY, JUDICIAL MEMBER (Judicial Member)
SHRI RAJKOT DISTRICT COOPERATIVE BANK LTD.,,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1,, RAJKOT-GUJARAT
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
THE ITO, WARD-1 (2) (2),, RAJKOT-GUJARAT vs M/S SRV METALS PRIVATE LIMITED, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE INCOME TAX OFFICER, WARD-1 (2) (5),, RAJKOT-GUJARAT vs M/S. SHREE JIVRAJ RESIDENCY,, RAJKOT-GUJARAT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
INTERMARK SHIPPING AGENCIES PVT. LTD.,GANDHIDHAM vs JCIT(OSD), CIRCLE, GANDHIDHAM, GANDHIDHAM
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
O P MARINE SERVICES PRIVATE LIMITED,GANDHIDHAM-KUTCH vs THE ITO, WARD-2, GANDHIDHAM-KUTCH, GANDHIDHAM-KUTCH
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DHAVAL MAHESHBHAI GANATRA,RAJKOT vs INCOME TAX OFFICER, WARD 3(1)(1)
Ms SUCHITRA KAMBLE, JUDICIAL MEMBER, SHRI WASEEM AHMED (Accountant Member)
SHREE SANALIYA SEVA SAHKARI MANDLI LTD.,LITAL MOTALILIYA SANALIYA, DIST. AMRELI vs THE DCIT (CPC), BANGALORE, BANGALORE
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
AMRUTPUR SEVA SAHKARI MANDALI LTD.,VILLAGE: - AMRUTPUR TALUKA DHARI, DIST. AMRELI vs THE DCIT (CPC), BANGALORE, BANGALORE
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
DHARESHWAR SEVA SAHAKARI MANDALI LTD. ,VILLAGE: - DHARESHWAR, TALUKA: - RAJULA, DIST. AMRELI vs THE DCIT (CPC), BANGALORE, BANGALORE
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
AMBARADI SEVA SAHKARI MANDALI LTD.,AMBARADI , DIST. AMRELI vs THE DCIT(CPC), BANGALURU, BENGALURU
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE DCIT, CIRCLE (TDS), RAJKOT, RAJKOT vs M/S. GOPAL SNACKS P. LTD., RAJKOT, VILLAGE METODA, TAL. LODHIKA, DIST. RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
THE INCOME TAX OFFICER, WARD-2(1) (1),, RAJKOT-GUJARAT vs SHRI DHANJI L. CHIKALIYA,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
