ITAT Rajkot Bench
3,677 judgments
M/S SHREE RAJMOTI INDUSTRIES,,RAJKOT-GUJARAT vs THE ASSISTANT COMMR. INCOME TAX,CIR-2,, RAJKOT-GUJARAT
SHRI WASEEM AHMED, ACCOUNTANT MEMBER, SHRI TR SENTHIL KUMAR (Judicial Member)
BHAVANI INDUSTRIES,,RAJKOT-GUJARAT vs THE ADDL. COMMR. INCOME TAX, RANGE-2,, RAJKOT-GUJARAT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
THE ACIT, CEN. CIR.-1,, RAJKOT-GUJARAT vs M/S. SIYARAM METAL UDYOG PVT. LTD.,, JAMNAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
THE ACIT-CENTRAL CIRCLE-2, RAJKOT vs SHRI VICKY BALKRISHNA MEHTA, RAJKOT
MRS. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI PRABHAS PATAN JAIN SWETAMBERMURTI PUJAK SANGH,RAJKOT vs THE INCOME TAX OFFICER (EXEMPTION), WARD-2,, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI PRABHAS PATAN JAIN SWETAMBERMURTI PUJAK SANGH,RAJKOT vs THE INCOME TAX OFFICER (EXEMPTION), WARD-2,, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
THE INCOME TAX OFFICER, WARD-1 (1) (3),, RAJKOT vs M/S. TIRUPATI AGENCIES,, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
THE INCOME TAX OFFICER, WARD-1 (1) (3),, RAJKOT vs M/S. TIRUPATI AGENCIES,, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
THE INCOME TAX OFFICER, WARD-1 (1) (3),, RAJKOT vs M/S. TIRUPATI AGENCIES,, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
THE INCOME TAX OFFICER, WARD-1 (1) (3),, RAJKOT vs M/S. TIRUPATI AGENCIES,, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
SHRI SANJAYKUMAR VRUJLAL DHANAK,AMRELI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1),, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
M/S K.K. ENTERPRISE,,RAJKOT vs THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
DY. COMMR. OF INCOME TAX, CEN. CIR.-1,, RAJKOT vs M/S K.K. ENTERPRISE,, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
M/S. MEET BUILDCON PARTNERSHIP FIRM,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHREE LUNIDHAR SEVA SAHKARI MANDALI LTD.,LUNIDHAR, TALUKA KUNKAVAV, DIST. AMRELI. vs ASSESSING OFFICER (CPC), , BANGALORE
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHREE SHIVAM COTTON INDUSTRIES,AT ROHISHALA, TAL. TANKARA, DIST. RAJKOT vs THE ITO WARD-5, MORBI, MORBI
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI MUKESH CHAND MAL PITTI,GANDHIDHAM-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI DHARMESH BHAILAL VAGHELA,RAJKOT vs THE INCOME TAX OFFICER-WARD-3 (1)(2),, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
SHRI MILAP HARESHKUMAR SOMAIYA,JAMNAGAR vs THE ACIT, CIRCLE-1, JAMNAGAR
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
GOPALLAL RAMPRASAD KABRA,JAMNAGAR vs ITO, TDS-3, JAMNAGAR, JAMNAGAR
Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)