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SHRI KISHORBHAI V. VIRAMGAMA,,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, RAJKOT-GUJARAT | BharatTax
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SHRI KISHORBHAI V. VIRAMGAMA,,AHMEDABAD vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, RAJKOT-GUJARAT
SHRI KISHORBHAI V. VIRAMGAMA,,AHMEDABAD vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, RAJKOT-GUJARAT
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ITA 435/RJT/2014
Status: Disposed
ITAT Rajkot
05 May 2021
AY 2009-10
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