SHRI MAHESHKUMAR BHAGVANDAS MAKHECHA,VADODARA vs. THE DCIT, INTERNATONAL TAXATION, RAJKOT
ITA 157/RJT/2019Status: DisposedITAT Rajkot03 March 2021AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S A2Z Infra Engineering LTD vs. Union Of INDIA And Ors.Calcutta · 14 Oct 2026
- Kundan Patel vs. State Bank Of INDIAMadhya Pradesh · 13 Oct 2026
- M/S Pacific Export vs. The State Of Madhya PradeshMadhya Pradesh · 13 Oct 2026
- M/S Kashiram Fuels Lole Propritorship Firm Through Proprietor Swati vs. Bank Of INDIAMadhya Pradesh · 13 Oct 2026
- M/S South INDIA Trading Company vs. Additional Commissioner Adjudication CGST Delhi North & Anr.Delhi · 13 Oct 2026