SHRI MAHESHCHANDRA PRABHULAL MEHTA,JAMNAGAR vs. THE INCOME TAX OFFICER, WARD-1(3), JAMNAGAR

PDF · subscribers
ITA 419/RJT/2018Status: DisposedITAT Rajkot24 February 2021AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →