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SHRI SHANKARBHAI MANSINGBHAI KOTHARIYA,AHMEDABAD vs THE ITO, WARD-2, SURENDRA NAGAR | BharatTax
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SHRI SHANKARBHAI MANSINGBHAI KOTHARIYA,AHMEDABAD vs. THE ITO, WARD-2, SURENDRA NAGAR
SHRI SHANKARBHAI MANSINGBHAI KOTHARIYA,AHMEDABAD vs. THE ITO, WARD-2, SURENDRA NAGAR
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ITA 13/RJT/2020
Status: Disposed
ITAT Rajkot
23 February 2021
AY 2011-12
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