SHRI SAMIR KAMRUDDIN MAKHANI,RAJKOT-GUJARAT vs. THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 439/RJT/2017Status: DisposedITAT Rajkot04 June 2020AY 2013-14
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- U Days Garments vs. The Adjudication OfficerMadras · 16 Oct 2026
- M/S Jsw Cement Limited,Jajpur vs. State Of OdishaOrissa · 16 Oct 2026
- M/S.Sreeshobi Enterprises vs. The Appellate AuthorityMadras · 16 Oct 2026
- S.T.Promotors vs. The Commercial Tax OfficerMadras · 16 Oct 2026
- Prashanti Das (M/S. Panchamukhi Enterprises) vs. Assistant Commissioner Of State Tax, CT And GST, Jagatsinghpur CircleOrissa · 16 Oct 2026