THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs. M/S TIRTH AGRO TECHNOLOGY P. LTD., GONDAL

PDF · subscribers
ITA 151/RJT/2017Status: DisposedITAT Rajkot01 June 2020AY 2014-15

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →