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ROOPESH K.P.,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-3(3),, RAJKOT-GUJARAT | BharatTax
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ROOPESH K.P.,RAJKOT-GUJARAT vs. THE INCOME TAX OFFICER, WARD-3(3),, RAJKOT-GUJARAT
ROOPESH K.P.,RAJKOT-GUJARAT vs. THE INCOME TAX OFFICER, WARD-3(3),, RAJKOT-GUJARAT
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ITA 23/RJT/2017
Status: Disposed
ITAT Rajkot
23 January 2020
AY 2011-12
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