SHRI TARJITSINGH B. BATTH,RAJKOT-GUJARAT vs. THE INCOME TAX OFFICER, WARD-1, GANDHIDHAM., GANDHIDHAM

PDF · subscribers
ITA 33/RJT/2015Status: DisposedITAT Rajkot16 October 2019AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →