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ALPHA HI-TECH FUEL LTD.,,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR | BharatTax
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ALPHA HI-TECH FUEL LTD.,,MUMBAI vs. THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR
ALPHA HI-TECH FUEL LTD.,,MUMBAI vs. THE DEPUTY COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR
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ITA 579/RJT/2008
Status: Disposed
ITAT Rajkot
18 September 2019
AY 2001-02
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