SURESHBHAI MAKANSHI GADESHA vs. THE INCOME TAX OFFICER, WARD-5(2), RAJKOT-GUJARAT

PDF · subscribers
ITA 73/RJT/2013Status: DisposedITAT Rajkot13 September 2019AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →