← All Benches

ITAT Rajkot Bench

3,670 judgments

THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs SHIV OM BRASS INDUSTRIES, JAMNAGAR

ITA 188/RJT/2016[2011-12]Status: Disposed20/8/2019AY 2011-12

THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs SHRI ASHWIN D. PARMAR, JUNAGADH

ITA 179/RJT/2016[2006-07]Status: Disposed20/8/2019AY 2006-07

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S SUNRAJ POLYPRINTERS, RAJKOT-GUJARAT

ITA 164/RJT/2016[2010-11]Status: Disposed20/8/2019AY 2010-11

THE DY. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM vs M/S VIJAY TIMBER INDUSTRIES PVT. LTD., GANDHIDHAM

ITA 160/RJT/2016[2011-12]Status: Disposed20/8/2019AY 2011-12

THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs SHRI BHARAT KANTILAL DOSHI, RAJKOT-GUJARAT

ITA 117/RJT/2016[2012-13]Status: Disposed20/8/2019AY 2012-13

THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S JITENDRA EQUIPMENT, RAJKOT-GUJARAT

ITA 112/RJT/2016[2011-12]Status: Disposed20/8/2019AY 2011-12

THE ITO, WARD-1 (1) (3), RAJKOT-GUJARAT vs SHRI KESHAVJIBHAI JERAMBHAI BHADJA, RAJKOT-GUJARAT

ITA 107/RJT/2016[2012-13]Status: Disposed20/8/2019AY 2012-13

THE ITO, WARD-1, BHUJ vs SMT. MRUDULABEN NITIN CHANDAN, BHUJ

ITA 106/RJT/2016[2010-11]Status: Disposed20/8/2019AY 2010-11

THE ITO, WARD-2, BHUJ vs SHRI TUSHAR S. THACKER, BHUJ

ITA 105/RJT/2016[2007-08]Status: Disposed20/8/2019AY 2007-08

THE ITO, WARD-2, BHUJ vs SHRI JITEN R. THACKER, BHUJ

ITA 104/RJT/2016[2007-08]Status: Disposed20/8/2019AY 2007-08

THE ITO, WARD-2(1)(4), RAJKOT-GUJARAT vs M/S HINDUSTAN TRADE OVERSEAS PVT. LTD., RAJKOT-GUJARAT

ITA 85/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11

THE ASSTT. COMMR. INCOME TAX, CIRCLE-3, JAMNAGAR vs M/S SHREE BHAVANI EXTRUSION, JAMNAGAR

ITA 81/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12

THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-2, JAMNAGAR vs SHRI AMITKUMAR R. VORA, PROP. OF MAHAVIR BRASS PRODUCTS, JAMNAGAR

ITA 599/RJT/2015[2012-13]Status: Disposed20/8/2019AY 2012-13

THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs SMT. ALPABA P. JADEJA, RAJKOT-GUJARAT

ITA 582/RJT/2015[2012-13]Status: Disposed20/8/2019AY 2012-13

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S SADGURU COTTON PVT. LTD., RAJKOT-GUJARAT

ITA 532/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S RANGOLI LAMINATES PVT. LTD., MORBI

ITA 519/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, RAJKOT-GUJARAT vs M/S PRINCE VITRIFIED PVT. LTD., WANKANER

ITA 514/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12

THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S EAGLE MOTORS PVT. LTD., RAJKOT-GUJARAT

ITA 507/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S VRUNDAVAN CERAMICS PVT. LTD., WANKANER

ITA 479/RJT/2015[2006-07]Status: Disposed20/8/2019AY 2006-07

THE DY. COMMR. OF INCOME TAX, MORBI CIRCLE, MORBI vs M/S ITALICA FLOOR TILES PVT. LTD., MORBI

ITA 477/RJT/2015[2008-09]Status: Disposed20/8/2019AY 2008-09