← All Benches
ITAT Rajkot Bench
3,670 judgments
THE DY. COMMR. INCOME TAX, CIRCLE,-1(1), RAJKOT-GUJARAT vs M/S RAVI TECHNOFORGE PVT. LTD., RAJKOT-GUJARAT
ITA 43/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11
THE DY. COMMR. INCOME TAX, CIRCLE,-1(1), RAJKOT-GUJARAT vs M/S RAVI TECHNOFORGE PVT. LTD., RAJKOT-GUJARAT
ITA 42/RJT/2015[2009-10]Status: Disposed20/8/2019AY 2009-10
THE DY. COMMR. OF INCOME TAX, CIR.-1(2), RAJKOT-GUJARAT vs M/S AVIRAT COTTON INDS. PVT. LTD., GONDAL
ITA 403/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ITO, WARD-3 (1), JAMNAGAR vs SHRI RAMESH CHANABHAI KACHHADIA (PATEL), JAMNAGAR
ITA 402/RJT/2015[2006-07]Status: Disposed20/8/2019AY 2006-07
THE ITO, WARD-2(2), JAMNAGAR vs SMT. JASWANTIBEN M. BHUMTARIYA, JAMNAGAR
ITA 398/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ACIT, CIR.-3, JAMNAGAR vs SHRI MILANKUMAR M. POBARU, JAMNAGAR
ITA 393/RJT/2015[2012-13]Status: Disposed20/8/2019AY 2012-13
THE DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR vs SHRI MANMOHAN J. RADHANPURA, JAMNAGAR
ITA 389/RJT/2015[2012-13]Status: Disposed20/8/2019AY 2012-13
THE ACIT, CIR.-1, JAMNAGAR vs M/S. SENOR METALS PVT. LTD., JAMNAGAR
ITA 387/RJT/2015[2012-13]Status: Disposed20/8/2019AY 2012-13
THE ITO, WARD-(2)(4), PORBANDAR vs M/S. OKHAI & CO., PORBANDAR
ITA 332/RJT/2015[2012-13]Status: Disposed20/8/2019AY 2012-13
THE ACIT, CEN. CIR.-2, JAMNAGAR vs M/S. TACON INFRASTRUCTURE PVT. LTD., PORBANDAR
ITA 326/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ACIT, CEN. CIR.-2, JAMNAGAR vs SAURASHTRA CEMENT LTD., PORBANDAR
ITA 322/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S ASHAPURA LABOUR SUPPLY, GANDHIDHAM
ITA 273/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S PANCHSHIL EXIM PVT. LTD., GANDHIDHAM
ITA 272/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S SPACE EXIM PVT. LTD., GANDHIDHAM
ITA 259/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S SAMAY DEVELOPERS, RAJKOT-GUJARAT
ITA 254/RJT/2015[2009-10]Status: Disposed20/8/2019AY 2009-10
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2, RAJKOT-GUJARAT vs M/S SAMAY DEVELOPERS, RAJKOT-GUJARAT
ITA 253/RJT/2015[2008-09]Status: Disposed20/8/2019AY 2008-09
THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs M/S MAHALAXMI EXTRUSIONS, JAMNAGAR
ITA 245/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs M/S MAHALAXMI EXTRUSIONS, JAMNAGAR
ITA 244/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11
THE ACIT, RAJKOT-GUJARAT vs M/S. SHREE JIVRAJ RESIDENCY, RAJKOT-GUJARAT
ITA 213/RJT/2015[2011-12]Status: Disposed20/8/2019AY 2011-12
THE ACIT, CEN. CIR.-2, RAJKOT-GUJARAT vs M/S. SHREE JIVRAJ RESIDENCY, RAJKOT-GUJARAT
ITA 208/RJT/2015[2010-11]Status: Disposed20/8/2019AY 2010-11
