THE ASSISTANT COMMR. OF INCOME TAX, CIRCLE-3, JAMNAGAR vs. M/S MAHALAXMI EXTRUSIONS, JAMNAGAR
ITA 245/RJT/2015Status: DisposedITAT Rajkot20 August 2019AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- Ankil Jagdishchandra Kholwadwala vs. Union Of INDIA And AnrBombay · 22 Oct 2026
- Imtiyaz Shaikh Z Chorlekar vs. Salman ShaikhBombay · 21 Oct 2026
- S. Nithyananda vs. State Of KarnatakaKarnataka · 17 Oct 2026
- Venkadeswara Grill Works vs. The Joint Commissioner (St)Madras · 16 Oct 2026
- Mufti Clothing And Co vs. The Assistant Commissioner (St)Madras · 16 Oct 2026