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THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2,, RAJKOT-GUJARAT vs M/S SAMAY DEVELOPERS,, RAJKOT-GUJARAT | BharatTax
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THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2,, RAJKOT-GUJARAT vs. M/S SAMAY DEVELOPERS,, RAJKOT-GUJARAT
THE ASSISTANT COMMR. OF INCOME TAX, CEN. CIRCLE-2,, RAJKOT-GUJARAT vs. M/S SAMAY DEVELOPERS,, RAJKOT-GUJARAT
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ITA 253/RJT/2015
Status: Disposed
ITAT Rajkot
20 August 2019
AY 2008-09
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