THE DY. COMMR. OF INCOME TAX, CIRCLE-1, JAMNAGAR vs. SHRI MANMOHAN J. RADHANPURA, JAMNAGAR

PDF · subscribers
ITA 389/RJT/2015Status: DisposedITAT Rajkot20 August 2019AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →