SHRI PRAVINCHANDRA J. GONDHIA,JUNAGADH vs. THE INCOME TAX OFFICER, WARD-1(1), JUNAGADH

PDF · subscribers
ITA 23/RJT/2015Status: DisposedITAT Rajkot03 September 2019AY 2007-08

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →