← All Benches
ITAT Panaji Bench
1,426 judgments
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MARMUGAO
ITA 27/PAN/2020[2014-15]Status: Disposed20/8/2026AY 2014-15
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MARMUGAO
ITA 26/PAN/2020[2013-14]Status: Disposed20/8/2026AY 2013-14
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 25/PAN/2020[2012-13]Status: Disposed20/8/2026AY 2012-13
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 24/PAN/2020[2011-12]Status: Disposed20/8/2026AY 2011-12
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORUMGAO
ITA 23/PAN/2020[2009-10]Status: Disposed20/8/2026AY 2009-10
SMT SUMITRA DEVI,UTTAR PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 1/PAN/2020[2014-15]Status: Disposed20/8/2026AY 2014-15
BALASAHEB NAMDEV PATIL,MUMBAI vs ITO, WARD 1, MARGAO, MARGAO
ITA 319/PAN/2026[2021-2022]Status: Disposed19/8/2026AY 2021-2022
BALASAHEB NAMDEV PATIL,MUMBAI vs ITO, WARD 1, MARGAO, MARGAO
ITA 318/PAN/2026[2020-2021]Status: Disposed19/8/2026AY 2020-2021
HONNAVADEVI MULTI PURPOSE SAHAKARI SANGH NIYAMIT,BELAGAVI vs INCOME TAX OFFICER WARD 4 BELGAUM, BELGAUM
ITA 317/PAN/2026[2017-2018]Status: Disposed19/8/2026AY 2017-2018
CHANNBASAVEESHWAR P K P S SANGHA N YARAGATTI,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 312/PAN/2026[2018-2019]Status: Disposed19/8/2026AY 2018-2019
GURUKRUPA CREDIT CO-OPERATIVE SOCIETY LTD, BHATKAL TALUK vs INCOME TAX OFFICER, WARD -2, KARWAR, KARWAR
ITA 296/PAN/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
THE BALAKRISHNA MULTI PURPOSE CO-OPERATIVE SOCIETY SADALGA,SADALGA vs THE INCOME TAX OFFICER, NIPPANI
ITA 259/PAN/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
THE TIVIM SIRSAIM M P CO OP SERVICE SOCIETY LIMITED,THIVIM GOA vs AO WARD 2(1) PANAJI, PANAJI GOA
ITA 249/PAN/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SHRI LAXMI VYANKATESH CREDIT SOUHARD SAHAKARI LTD,NIPPANI vs INCOME TAX OFFICER, NIPPANI
ITA 217/PAN/2026[2017-2018]Status: Disposed19/8/2026AY 2017-2018
THOMAS STEPHENS KONKNNI KENDR,PORVORIM vs CIT (EXEMPTION), BENGALORE
ITA 232/PAN/2025[80G]Status: Disposed19/8/2026
ARUN BHAGAWAT BHAGAT,NARAYAN NAGAR, HONDA, SATTARI vs WARD-1(1), PANAJI
ITA 82/PAN/2026[2019-20]Status: Disposed18/8/2026AY 2019-20
UMESH GOVINDRAO PATIL,BELAGAVI vs ASSESSMENT TEAM INCOMETAX DEPARTMENT, BELAGAVI
ITA 81/PAN/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
UMESH GOVINDRAO PATIL,BELAGAVI vs ASESSMENT UNIT, INCOME TAX DEPARTMENT, BELAGAVI
ITA 79/PAN/2026[2015-16]Status: Disposed18/8/2026AY 2015-16
SUMAN LAKHARA,PONDA vs ITO, PANJIM
ITA 75/PAN/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
RAJARAM NARAYAN PATIL,MUMBAI vs ITO, WARD 1, MARGAO, MARGAO
ITA 258/PAN/2026[2021-2022]Status: Disposed18/8/2026AY 2021-2022