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ITAT Panaji Bench

1,426 judgments

RAJARAM NARAYAN PATIL,MUMBAI vs ITO, WARD 1, MARGAO, MARGAO

ITA 257/PAN/2026[2020-2021]Status: Disposed18/8/2026AY 2020-2021

VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT,ALAGAWADI vs INCOME TAX OFFICER WARD-2, BELAGAVI

ITA 250/PAN/2026[2018-2019]Status: Disposed18/8/2026AY 2018-2019

VARSHA VIVEK PATIL,BELAGAVI vs INCOME TAX OFFICER WARD 2(1) BELGAVI, BELAGAVI

ITA 226/PAN/2026[2011-12]Status: Disposed18/8/2026AY 2011-12

MHATRU MALLAPA PATIL,MUMBAI vs INCOME TAX OFFICER, WARD 1, MARGAO, MARGAO

ITA 225/PAN/2026[2021-22]Status: Disposed18/8/2026AY 2021-22

PRASANNA PURUSHOTTAM MAJALIKAR,GOA vs ITO, INTL. TAXATION WARD, PANAJI, PANAJI

ITA 216/PAN/2026[2020-21]Status: Disposed18/8/2026AY 2020-21

SAGUIRODIN AMID AGA,MUMBAI vs ITO, WARD 1(3), PANAJI, PANAJI

ITA 210/PAN/2026[2021-2022]Status: Disposed18/8/2026AY 2021-2022

SAGUIRODIN AMID AGA,MUMBAI vs ITO, WARD 1(3), PANAJI, PANAJI

ITA 209/PAN/2026[2020-2021]Status: Disposed18/8/2026AY 2020-2021

AMILCAR JOSE CARLOS ALVARES,TISWADI, NORTH GOA vs THE INCOME TAX OFFICER, WARD 1(1), PANAJI, GOA

ITA 149/PAN/2026[2016-17]Status: Disposed18/8/2026AY 2016-17

DOURADO BUSINESS CENTER,SANCOALE vs INCOME TAX OFFICER, PANAJI

ITA 117/PAN/2026[2023-24]Status: Disposed18/8/2026AY 2023-24

SANGEETA SUNIL JOLAPURE,DARVOLIM, SALCETE vs INCOME TAX OFFICER WARD-1, OFFICE OF ITO, MARGAO GOA

ITA 323/PAN/2025[2018-19]Status: Disposed18/8/2026AY 2018-19

SANGEETA SUNIL JOLAPURE,DARVOLIM, SALCETE, GOA vs INCOME TAX OFFICER, WARD -1, OFFICE OF THE ITO, MARGAO, GOA

ITA 322/PAN/2025[2016-17]Status: Disposed18/8/2026AY 2016-17

YAMAAPPA BAGAYI,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 17/PAN/2023[2017-18]Status: Disposed18/8/2026AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE KHEMALAPUR VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT,KHEMALAPUR vs THE INCOME TAX OFFICER, BELAGAVI

ITA 211/PAN/2026[2017-2018]Status: Disposed14/8/2026AY 2017-2018

SAGAR BAHUBALI JOLAPURE,DAVOROLIM, SALCETE, GOA vs INCOME TAX OFFICER, WARD 1, THE OFFICE OF ITO, MARGAO GOA

ITA 320/PAN/2025[2018-19]Status: Disposed14/8/2026AY 2018-19

JAYSHANKAR KALKUNDRIKAR MULTIPURPOSE SOUHARD SAHAKARI NIYAMIT,BELAGAVI vs ITO WARD 1, BELAGAVI, BELAGAVI

ITA 150/PAN/2026[2016-17]Status: Disposed13/8/2026AY 2016-17

SHIVANGI AMOL KUDCHADKAR,CURCHOREM, GOA vs INCOME TAX OFFICER, WARD-1, MARGAO, GOA

ITA 126/PAN/2026[2017-18]Status: Disposed13/8/2026AY 2017-18

SAGAR BAHUBALI JOLAPURE,DARVOLIM, SALCETE GOA vs INCOME TAX OFFICER WARD-1, THE OFFICE OF ITO, MARGAO, GOA

ITA 318/PAN/2025[2014-15]Status: Disposed13/8/2026AY 2014-15

KARNATAKA POWER TRANSMISSION CORPN LTD EMPLOYEES CO-OP CREDIT SOCIETY,KARWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, NFAC, DELHI

ITA 98/PAN/2026[2014-15]Status: Disposed12/8/2026AY 2014-15

PEDNE TALUKA FARMERS SERVICE CO-OP STY LTD,PEDNE vs INCOME TAX OFFICER, NFAC, ASSESSMENT UNIT, DELHI

ITA 60/PAN/2026[2017-18]Status: Disposed12/8/2026AY 2017-18

KAVITA ULHAS NAIK,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), PANAJI

ITA 155/PAN/2026[2021-22]Status: Disposed12/8/2026AY 2021-22