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ITAT Panaji Bench
4 judgments
SHRI DURDUNDESHWAR URBAN CREDIT SOUHARD SAHAKARI NYT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 311/PAN/2025[2017-18]Status: Disposed12/3/2026
SHRI DURDUNDESHWAR URBAN CREDIT SOUHARD SAHAKARI NYT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 307/PAN/2025[2020-21]Status: Disposed12/3/2026
SHRI DURDUNDESHWAR URBAN CREDIT SOUHARD SAHAKARI NYT,BELAGAVI vs INCOME TAX OFFICER, WARD -1, GOKAK
ITA 306/PAN/2025[2020-21]Status: Disposed12/3/2026
THE CAMP MULTIPURPOSE PRIMARY AGRICULTURE COOPERATIVE SOCIETY LIMITED,PERNEM, GOA vs INCOME TAX OFFICER, WARD 2 (1), PANAJI, GOA
ITA 55/PAN/2026[2016-17]Status: Disposed11/3/2026