← All Benches
ITAT Panaji Bench
1,426 judgments
WILSON RODRIGUES,UTTAR KANNADA vs THE INCOME TAX OFFICER, WARD - 1, SIRSI
ITA 351/PAN/2025[2019-20]Status: Disposed30/10/2026AY 2019-20
WILSON RODRIGUES,BHATKAL vs THE INCOME TAX OFFICER, WARD - 1, SIRSI
ITA 350/PAN/2025[2019-20]Status: Disposed30/10/2026AY 2019-20
M/S SANGAM LAND DEVELOPERS AND BUILDERS,BELGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), BELAGAVI
ITA 75/PAN/2024[2013-14]Status: Disposed28/10/2026AY 2013-14
T I ASSOCIATES,PANAJI vs PR. CIT, BENGALURU
ITA 48/PAN/2022[2017-18]Status: Disposed28/10/2026AY 2017-18
KALLU RAM, MAHASAMUND,MAHASAMUND vs ITO, WARD- MAHASAMUND, MAHASAMUND
ITA 706/RPR/2026[2014-15]Status: Disposed27/10/2026AY 2014-15
DURGA CARRIERS PRIVATE LIMITED,BALODA BAZAR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR
ITA 703/RPR/2026[2017-18]Status: Disposed27/10/2026AY 2017-18
BINDU THAKUR, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 678/RPR/2026[2017-18]Status: Disposed27/10/2026AY 2017-18
TEJINDER RANA, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 676/RPR/2026[2015-16]Status: Disposed27/10/2026AY 2015-16
TEJINDER RANA, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 675/RPR/2026[2014-15]Status: Disposed27/10/2026AY 2014-15
TEJINDER RANA, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 674/RPR/2026[2013-14]Status: Disposed27/10/2026AY 2013-14
CHHATTISGARH RAJYA LAGHU VANOPAJ VYAPAR AMD VIKAS SAHKARI SANGH MARYADIT, RAIPUR,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
ITA 369/RPR/2025[2018-19]Status: Disposed27/10/2026AY 2018-19
CHHATTISGARH RAJYA LAGHU VANOPAJ VYAPAR AMD VIKAS SAHKARI SANGH MARYADIT, RAIPUR,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
ITA 368/RPR/2025[2017-18]Status: Disposed27/10/2026AY 2017-18
CHHATTISGARH RAJYA LAGHU VANOPAJ VYAPAR AMD VIKAS SAHKARI SANGH MARYADIT, RAIPUR,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
ITA 367/RPR/2025[2016-17]Status: Disposed27/10/2026AY 2016-17
CHHATTISGARH RAJYA LAGHU VANOPAJ VYAPAR AMD VIKAS SAHKARI SANGH MARYADIT, RAIPUR,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
ITA 366/RPR/2025[2015-16]Status: Disposed27/10/2026AY 2015-16
SEBASTIAN AMANCIO DSOUZA,COMOTI VADO vs ASSESSING OFFICER, AAYKAR BHAVAN
ITA 194/PAN/2026[2017-18]Status: Disposed27/10/2026AY 2017-18
GAZANTLAXMI INFRASTRUCTURE LOGISTIC,SANVORDEM, SANGUEM-GOA vs INCOME TAX OFFICER, PANAJI- GOA
ITA 251/PAN/2025[2013-14]Status: Disposed27/10/2026AY 2013-14
V. S. DEMPO HOLDINGS PRIVATE LIMITED,PANAJI vs ASSISSTANT COMMISSIONER OF INCOME TAX-CIRCLE-1(1), PANAJI
ITA 299/PAN/2024[2012-13]Status: Disposed26/10/2026AY 2012-13
V. S. DEMPO HOLDINGS PRIVATE LIMITED,PANAJI vs ASSISSTANT COMMISSIONER OF INCOME TAX-CIRCLE-1(1), PANAJI
ITA 298/PAN/2024[2013-14]Status: Disposed26/10/2026AY 2013-14
V. S. DEMPO HOLDINGS PRIVATE LIMITED,PANAJI vs ASSISSTANT COMMISSIONER OF INCOME TAX-CIRCLE-1(1), PANAJI
ITA 292/PAN/2024[2016-17]Status: Disposed26/10/2026AY 2016-17
V. S. DEMPO HOLDINGS PRIVATE LIMITED,PANAJI vs ASSISSTANT COMMISSIONER, PANAJI
ITA 291/PAN/2024[2015-16]Status: Disposed26/10/2026AY 2015-16