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ITAT Panaji Bench
1,426 judgments
V. S. DEMPO HOLDINGS PRIVATE LIMITED,PANAJI vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE -1(1), PANAJI
ITA 290/PAN/2024[2014-15]Status: Disposed26/10/2026AY 2014-15
M/S SESA RESOURS LTD,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI
ITA 166/PAN/2018[2009-10]Status: Disposed26/10/2026AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI vs M/S SESA RESOURS LTD, PANAJI
ITA 156/PAN/2018[2009-10]Status: Disposed26/10/2026AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI vs M/S SESA RESOURS LTD, PANAJI
ITA 326/PAN/2017[2010-11]Status: Disposed26/10/2026AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI vs M/S SESA RESOURS LTD, PANAJI
ITA 298/PAN/2017[2012-13]Status: Disposed26/10/2026AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI vs M/S SESA RESOURS LTD, PANAJI
ITA 297/PAN/2017[2011-12]Status: Disposed26/10/2026AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI vs M/S SESA RESOURS LTD, PANAJI
ITA 296/PAN/2017[2008-09]Status: Disposed26/10/2026AY 2008-09
M/S SESA RESOURS LTD,PANAJI vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE -1, PANAJI
ITA 281/PAN/2017[2012-13]Status: Disposed26/10/2026AY 2012-13
M/S SESA RESOURS LTD,PANAJI vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE -1, PANAJI
ITA 280/PAN/2017[2011-12]Status: Disposed26/10/2026AY 2011-12
SESA RESOURS LTD,PANAJI vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE-1, PANAJI
ITA 279/PAN/2017[2010-11]Status: Disposed26/10/2026AY 2010-11
DEEPAK GURUSHANKAR TRIPATHI,PANJIM - GOA vs DCIT CIRCLE 1(1) PANJIM, PANJIM GOA
ITA 258/PAN/2025[2016-17]Status: Disposed23/10/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, PANAJI vs ARCHANA BHOBE, PANAJI
ITA 260/PAN/2024[2016-17]Status: Disposed23/10/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, PANAJI vs GURUDATT SHRIKANT BHOBE, PANAJI
ITA 259/PAN/2024[2016-17]Status: Disposed23/10/2026AY 2016-17
MAGSONS SUPERCENTRE ,TALEIGAO vs ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 291/PAN/2025[2017-18]Status: Disposed22/10/2026AY 2017-18
VIKAS AROLKAR,MAPUSA vs INCOME TAX OFFICER, PANAJI
ITA 269/PAN/2025[2017-18]Status: Disposed22/10/2026AY 2017-18
SALITHO ORES PVT. LTD,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 135/PAN/2025[2010-11]Status: Disposed22/10/2026AY 2010-11
VINOD AGRAWAL,KAWARDHA vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE BILASPUR, BILASPUR
ITA 666/RPR/2026[2019-20]Status: Heard21/10/2026AY 2019-20
NIMIT AGRAWAL, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 622/RPR/2026[2020-21]Status: Heard21/10/2026AY 2020-21
NIMIT AGRAWAL, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 621/RPR/2026[2018-19]Status: Heard21/10/2026AY 2018-19
SAR BUSINESS TRADELINK PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD - 1(2), RAIPUR, RAIPUR
ITA 599/RPR/2026[2014-15]Status: Heard21/10/2026AY 2014-15
