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ITAT Panaji Bench

1,426 judgments

VISHAL KUMAR PATEL(HUF), RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 595/RPR/2026[2017-18]Status: Heard21/10/2026AY 2017-18

BALAJI AUTOMOBILES,BILASPUR vs INCOME TAX OFFICER, WARD - 1(1), BILASPUR, BILASPUR

ITA 745/RPR/2026[2017-18]Status: Heard16/10/2026AY 2017-18

M/S PRIME DEVELOPERS,RAIPUR. CHHATTISGARH vs INCOME TAX OFFICER WARD 4(1), RAIPUR, RAIPUR, CHHATISGARH

ITA 743/RPR/2026[2014-15]Status: Heard16/10/2026AY 2014-15

MAHEK MADHYANI, DURG,DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI

ITA 618/RPR/2026[2018-19]Status: Heard16/10/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 245/PAN/2025[2016-17]Status: Disposed15/10/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 244/PAN/2025[2015-16]Status: Disposed15/10/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 243/PAN/2025[2014-15]Status: Disposed15/10/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 242/PAN/2025[2012-13]Status: Disposed15/10/2026AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 241/PAN/2025[2011-12]Status: Disposed15/10/2026AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 240/PAN/2025[2010-11]Status: Disposed15/10/2026AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX (TDS), CIRCLE- PANAJI, PANAJI vs SADASHIV SUGARS LTD, BENGALURU

ITA 239/PAN/2025[2009-10]Status: Disposed15/10/2026AY 2009-10

TRINATH MANDAL, KORIYA,KORIYA vs ITO, WARD-1(1), BILASPUR, BILASPUR

ITA 717/RPR/2026[2020-21]Status: Disposed14/10/2026AY 2020-21

SANJAY KUMAR JAISINGHANI, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 699/RPR/2026[2019-20]Status: Disposed14/10/2026AY 2019-20

INDER LAL RAMRAKHYANI, DHAMTARI,DHAMTARI vs ITO, DHAMTARI, DHAMTARI

ITA 694/RPR/2026[2014-15]Status: Disposed14/10/2026AY 2014-15

SHRI SHYAM PRAKASH,DANISH KUNJ, KOLAR RAOD, RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX -2(1), BHILAI, AAYKAR BHAWAN, DURG, BHILAI

ITA 687/RPR/2026[2012-2013]Status: Disposed14/10/2026AY 2012-2013

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, NAWA RAIPUR vs HARSHIT SINGHANIA BUILDCON, RAIPUR

ITA 560/RPR/2026[2022-23]Status: Disposed14/10/2026AY 2022-23

FABRICA DE IGREJA DE REIS MAGOS,VEREM vs CIT (E), BANGALURU

ITA 355/PAN/2025[12AB]Status: Disposed14/10/2026

SAGAR BAHUBALI JOLAPURE,DARVOLIM, SALCETE GOA vs INCOME TAX OFFICER WARD-1, THE OFFICE OF ITO, MARGAO GOA

ITA 319/PAN/2025[2015-16]Status: Disposed13/10/2026AY 2015-16

BRAHMADANDA HEALTHCARE SOLUTIONS PRIVATE LIMITED,BELAGAVI vs DCIT TDS CIRCLE PANAJI GOA, PANAJI GOA

ITA 224/PAN/2025[2016-2017]Status: Disposed13/10/2026AY 2016-2017

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI vs M/S MOHIT ISPAT LTD., KUNDAIM

ITA 9/PAN/2020[2016-17]Status: Disposed13/10/2026AY 2016-17

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)