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ITAT Panaji Bench

1,426 judgments

MR. GIRISH PRAKASH VERNEKAR,BELGAVI vs INCOME TAX OFFICER, WARD - 1(2), BELGAVI

ITA 255/PAN/2017[2009-10]Status: Disposed19/12/2018AY 2009-10

INCOME TAX OFFICER, WARD 1(2), BELAGAVI vs SH. GIRISH PRAKASH VERNEKAR, BELAGAVI

ITA 228/PAN/2017[2012-13]Status: Disposed19/12/2018AY 2012-13

INCOME TAX OFFICER, WARD - 1(2), BELAGAVI vs SHRI GIRISH PRAKASH VERNEKAR, BELAGAVI

ITA 227/PAN/2017[2011-12]Status: Disposed19/12/2018AY 2011-12

INCOME TAX OFFICER, WARD - 1(2), BELAGAVI vs SHRI GIRISH PRAKASH VERNEKAR, BELAGAVI

ITA 226/PAN/2017[2010-11]Status: Disposed19/12/2018AY 2010-11

DEVASHRI NIRMAN LLP,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI

ITA 272/PAN/2017[2007-08]Status: Disposed17/12/2018AY 2007-08

SMT SUNANDA ANIL SALVE,NIPANI, BELGAVI vs INCOME TAX OFFICER, WARD - 1, NIPANI

ITA 241/PAN/2017[2008-09]Status: Disposed12/12/2018AY 2008-09