← All Benches
ITAT Panaji Bench
1,426 judgments
SMT VIOLA FERNANDES,NAVELIM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO
ITA 276/PAN/2019[2015-16]Status: Disposed21/8/2020AY 2015-16
SHRI INACIO FERNANDES,NAVELIM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO
ITA 275/PAN/2019[2015-16]Status: Disposed21/8/2020AY 2015-16
M/S SYNDICATE BANK, SADALGA BRANCH,BELGAVI vs INCOME TAX OFFICER (TDS), WARD - 1, BELGAVI
ITA 342/PAN/2018[2012-13]Status: Disposed21/8/2020AY 2012-13
M/S SYNDICATE BANK, SADALGA BRANCH,BELGAVI vs INCOME TAX OFFICER (TDS), WARD - 1, BELGAVI
ITA 341/PAN/2018[2011-12]Status: Disposed21/8/2020AY 2011-12
M/S KUNDIL SPONGE IRON LTD.,PANAJI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., PANAJI
ITA 133/PAN/2017[2012-13]Status: Disposed21/8/2020AY 2012-13
SHARP & TANNAN LLP,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX - CPC (TDS), GHAZIABAD
ITA 235/PAN/2019[2018-19]Status: Disposed31/7/2020AY 2018-19
SHARP & TANNAN LLP,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX - CPC (TDS), GHAZIABAD
ITA 234/PAN/2019[2018-19]Status: Disposed31/7/2020AY 2018-19
THRIFT CO-OPERATIVE ASSOCIATION LIMITED,PONDA vs INCOME TAX OFFICER, WARD - 2(3), PANAJI
ITA 224/PAN/2019[2015-16]Status: Disposed31/7/2020AY 2015-16
THRIFT CO-OPERATIVE ASSOCIATION LIMITED,PONDA vs INCOME TAX OFFICER, WARD - 2(3), PANAJI
ITA 223/PAN/2019[2013-14]Status: Disposed31/7/2020AY 2013-14
THRIFT CO-OPERATIVE ASSOCIATION LIMITED,PONDA vs INCOME TAX OFFICER, WARD - 2(2), PANAJI
ITA 222/PAN/2019[2012-13]Status: Disposed31/7/2020AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI., PANAJI vs M/S ALCON RESORT HOLDINGS PVT. LTD., PANAJI
ITA 327/PAN/2017[2013-14]Status: Disposed25/1/2019AY 2013-14
THE CITIZEN CO-OPERATIVE BANK LIMITED,VASCO vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 2(1), PANAJI
ITA 300/PAN/2017[2012-13]Status: Disposed25/1/2019AY 2012-13
ANIL SALGAONCAR FOUNDATION,PANAJI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 421/PAN/2018[2018-19]Status: Disposed10/1/2019AY 2018-19
SHRI SADASHIV D DEVARMANI, BELGAVI,BELGAVI vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 2, BELGAVI, BELGAVI
ITA 347/PAN/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
SHRI FREMIOTH SAVIO MENEZES,CARANZALEM, GOA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 343/PAN/2017[2013-14]Status: Disposed10/1/2019AY 2013-14
M/S BALAJI MINES AND MINERALS PRIVATE LIMITED,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO, MARGAO
ITA 325/PAN/2017[2013-14]Status: Disposed10/1/2019AY 2013-14
M/S BALAJI MINES AND MINERALS PRIVATE LIMITED,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO, MARGAO
ITA 324/PAN/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
SHRI AMRUTRAJ SHIVANAND NESARI,BELGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELGAVI
ITA 316/PAN/2017[2008-09]Status: Disposed28/12/2018AY 2008-09
SHRI ADVESH SANGAPPA GHANIGER, BELGAUM,BELGAUM vs INCOME TAX OFFICER, WARD - 1(3), BELGAUM, BELGAUM
ITA 307/PAN/2017[2010-11]Status: Disposed28/12/2018AY 2010-11
M/S GAJALAXMI TRANSPORT, BELGAVI,BELGAVI vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE - 2, BELGAVI, BELGAVI
ITA 287/PAN/2017[2008-09]Status: Disposed28/12/2018AY 2008-09
