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ITAT Panaji Bench

1,426 judgments

KAMLESH ATMARAM PAI PANANDIKER,MARGAO GOA vs DCIT CIRCLE-1(1) PANAJI, PANAJI

ITA 250/PAN/2025[2012-13]Status: Disposed12/10/2026AY 2012-13

DCIT, CIRCLE - 1(1), PANAJI vs M/S KAGAL IRON AND STEEL LTD, PANAJI

ITA 84/PAN/2020[2010-11]Status: Disposed12/10/2026AY 2010-11

JAP RESTAURANT PRIVATE LIMITED,ANJUNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI

ITA 7/PAN/2024[2017-18]Status: Disposed12/10/2026AY 2017-18

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JAP RESTAURANT PRIVATE LIMITED,ANJUNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI

ITA 6/PAN/2024[2016-17]Status: Disposed12/10/2026AY 2016-17

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JAP RESTAURANT PRIVATE LIMITED,ANJUNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI

ITA 5/PAN/2024[2014-15]Status: Disposed12/10/2026AY 2014-15

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM, BELGUAM vs M/S RAJGURU FOODS, BIJAPUR

ITA 77/PAN/2025[2018-19]Status: Disposed9/10/2026AY 2018-19

SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR

ITA 210/PAN/2025[2020-21]Status: Disposed7/10/2026AY 2020-21

SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARAWAR

ITA 209/PAN/2025[2018-19]Status: Disposed7/10/2026AY 2018-19

SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR

ITA 208/PAN/2025[2017-18]Status: Disposed7/10/2026AY 2017-18

OMPRAKASH SONI,SUKMA vs INCOME TAX OFFICER WARD JAGDALPUR, AAYAKAR BHAWAN, JAGDALPUR

ITA 665/RPR/2026[2024-25]Status: Disposed6/10/2026AY 2024-25

THE WESLEYAN BOARD OF CHRESTIAN INSTITUTION, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, EXEMPTION WARD 2 RAIPUR, RAIPUR

ITA 662/RPR/2026[2019-2020]Status: Disposed6/10/2026AY 2019-2020

SEMA DAGA, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 658/RPR/2026[2013-14]Status: Disposed6/10/2026AY 2013-14

ALI AKBER HUSAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 655/RPR/2026[2017-18]Status: Disposed6/10/2026AY 2017-18

AVINASH DEVELOPERS PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 598/RPR/2026[2020-21]Status: Disposed6/10/2026AY 2020-21

SATPAL SETHI, BILASPUR,BILASPUR vs INCOME TAX OFFICER 2(1), BILASPUR

ITA 539/RPR/2026[2018-19]Status: Disposed6/10/2026AY 2018-19

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAVA RAIPUR vs M/S HI TECH POWER AND STEEL LIMITED, RAIPUR

ITA 806/RPR/2025[2012-13]Status: Heard6/10/2026AY 2012-13

NANDAN STEELS AND POWER LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR

ITA 762/RPR/2025[2012-2013]Status: Heard6/10/2026AY 2012-2013

HI TEH POWER AND STEEL LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR

ITA 761/RPR/2025[2012-2013]Status: Heard6/10/2026AY 2012-2013

MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR

ITA 645/RPR/2026[2014-15]Status: Disposed23/9/2026AY 2014-15

MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR

ITA 643/RPR/2026[2012-13]Status: Disposed23/9/2026AY 2012-13