← All Benches
ITAT Panaji Bench
1,426 judgments
MADHURIMA SHUKLA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR (ERSTWHILE ITO-1(4), RAIPUR), RAIPUR
ITA 642/RPR/2026[2011-12]Status: Disposed23/9/2026AY 2011-12
SWAMI VIDYADHIRAJ TEERTH CHARITABLE TRUST,CANCONA vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 106/PAN/2025[2018-19]Status: Disposed21/9/2026AY 2018-19
SUDHIR GAJANAN PATIL,BELAGAVI vs INCOME TAX OFFICER WARD -2, BELAGAVI
ITA 132/PAN/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
POONAM VIJAYKUMAR TULSIANI,PANAJI-GOA vs INCOME TAX OFFICER, WARD 1(1), PANAJI, PANAJI GOA
ITA 440/PAN/2025[2018-19]Status: Disposed8/9/2026AY 2018-19
SALITHO ORES PRIVATE LIMITED,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 303/PAN/2025[2008-09]Status: Disposed8/9/2026AY 2008-09
SALGAOCAR MINING INDUSTRIES PRIVATE LIMITED,PANAJI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 301/PAN/2025[2008-09]Status: Disposed8/9/2026AY 2008-09
RAJENDRA SHINDE,BELGAUM vs DY/ASST COMMISSIONER CENTRAL CIRCLE, BELGAUM
ITA 80/PAN/2025[2021-22]Status: Disposed7/9/2026AY 2021-22
TUNGABHADRA MINERALS PVT. LTD,PANAJI vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO
ITA 142/PAN/2025[2012-13]Status: Disposed7/9/2026AY 2012-13
TUNGABHADRA MINERALS PVT. LTD,PANAJI vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO
ITA 141/PAN/2025[2011-12]Status: Disposed7/9/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs SHRI ASHPAQUE MDSHAFI MOTIWALA, SOLAPUR
ITA 184/PAN/2025[2021-22]Status: Disposed4/9/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs SHRI ASHPAQUE MDSHAFI MOTIWALA, SOLAPUR
ITA 183/PAN/2025[2018-19]Status: Disposed4/9/2026AY 2018-19
SALAMA MAHMADSALIM DAFEDAR,BELGAUM vs INCOME TAX OFFICER,WARD-2,BELGAUM, BELGAUM
ITA 106/PAN/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
VENKAGOUDA KRISHNAGOUDA PATIL,BELAGUM vs DCIT, BELAGAUM
ITA 376/PAN/2025[2017-18]Status: Disposed3/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S VEGA AVIATION PRODUCTS PVT LIMITED, BELAGAVI
ITA 181/PAN/2025[2017-18]Status: Disposed3/9/2026AY 2017-18
RAMESHWAR LAL MOONDRA, RAIGARH,RAIGARH, CHHATTISHGARH vs INCOME TAX OFFICER, WARD 1, RAIGARH, RAIGARH, CHHATTISGARH
ITA 605/RPR/2026[2019-20]Status: Disposed1/9/2026AY 2019-20
RAJNI TIWARI, BILASPUR,BILASPUR vs ITO-2(1), BILASPUR, BILASPUR
ITA 604/RPR/2026[2014-15]Status: Disposed1/9/2026AY 2014-15
ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR
ITA 601/RPR/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
ASHOK KUMAR KAUSHIK,MUNGELI vs INCOME TAX OFFICER WARD 2(2) BILASPUR, BILASPUR
ITA 600/RPR/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
ABHINAV SHARMA, BILASPUR,BILASPUR vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 594/RPR/2026[2023-24]Status: Disposed1/9/2026AY 2023-24
SHRI DUSHANT CHAUHAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
ITA 592/RPR/2026[2020-21]Status: Disposed1/9/2026AY 2020-21